Kerala High Court
Indo Asian News Channel vs Kitex Garments Limited on 3 November, 2022
Crl.MC No.4148/2017 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
Thursday, the 3rd day of November 2022 / 12th Karthika, 1944
CRL.M.APPL.NO.6725/2017 IN CRL.MC NO. 4148 OF 2017
CC 1269/2015 OF JUDICIAL MAGISTRATE OF FIRST CLASS ,KOLENCHERRY, ERNAKULAM
PETITIONERS/PETITIONERS/ACCUSED NOS 1 TO 3 & 5:
INDO ASIAN NEWS CHANNEL PRIVATE LIMITED(REPORTER) STUDIO COMPLEX,
HMT COLONY.P.O.KALAMASSERY, KOCHI-683503. AND 3
OTHERS
RESPONDENTS/RESPONDENTS/COMPLAINANT:
KITEX GARMENTS LIMITED PB NO.5, KIZHAKKAMBALAM,KOCHI, REPRESENTED BY
SAJEEV KOSHY,MANAGER (ADMINISTRATION) AND ANOTHER
Petition praying that in the circumstances stated therein the
High Court be pleased to stay the filing of final report in as
C.C.No.1269/2015 on the files of the Judicial Magistrate of First
Class, Kolenchery, pending final disposal of the Criminal
Miscellaneous Case.
This petition again coming on for orders on this day upon
perusing the petition and this Court's order dated 09/06/2022 in
Crl.M.A.No.6725/2017 and upon hearing the arguments of Sri. C.P.
Udayabhanu, Advocate for the petitioners and M/S.B.RAMAN PILLAI
(Senior) along with M/s.R.ANIL, M.SUNILKUMAR, SUJESH MENON V.B.,
THOMAS ABRAHAM, T.ANIL KUMAR and A.RAJESH, Advocates for the 1st
Respondent and the PUBLIC PROSECUTOR for the 2nd Respondent, the
court passed the following :
ORDER
Interim order is revived and extended by four months.
Sd/- ZIYAD RAHMAN A.A. JUDGE 03-11-2022 /True Copy/ Assistant Registrar