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Kerala High Court

Indo Asian News Channel vs Kitex Garments Limited on 3 November, 2022

Crl.MC No.4148/2017                                 1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                          THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
              Thursday, the 3rd day of November 2022 / 12th Karthika, 1944
                   CRL.M.APPL.NO.6725/2017 IN CRL.MC NO. 4148 OF 2017

CC 1269/2015 OF JUDICIAL MAGISTRATE OF FIRST CLASS ,KOLENCHERRY, ERNAKULAM

   PETITIONERS/PETITIONERS/ACCUSED NOS 1 TO 3 & 5:

          INDO ASIAN NEWS CHANNEL PRIVATE LIMITED(REPORTER) STUDIO COMPLEX,
          HMT COLONY.P.O.KALAMASSERY, KOCHI-683503.                  AND 3
          OTHERS


   RESPONDENTS/RESPONDENTS/COMPLAINANT:

          KITEX GARMENTS LIMITED PB NO.5, KIZHAKKAMBALAM,KOCHI, REPRESENTED BY
          SAJEEV KOSHY,MANAGER (ADMINISTRATION)            AND ANOTHER

                      Petition praying that in the circumstances stated therein the
          High Court be pleased to stay the filing of final report in as
          C.C.No.1269/2015 on the files of the Judicial Magistrate of First
          Class,        Kolenchery,    pending      final   disposal   of    the   Criminal
          Miscellaneous Case.
                      This petition again coming on for orders on this day upon
          perusing the petition          and this Court's order dated 09/06/2022 in
          Crl.M.A.No.6725/2017 and upon hearing the arguments of Sri. C.P.
          Udayabhanu, Advocate for the petitioners and M/S.B.RAMAN PILLAI
          (Senior)        along with M/s.R.ANIL, M.SUNILKUMAR, SUJESH MENON V.B.,
          THOMAS ABRAHAM,        T.ANIL KUMAR and A.RAJESH, Advocates for the 1st
          Respondent and the PUBLIC PROSECUTOR for the 2nd                  Respondent, the
          court passed the following :


                                               ORDER

Interim order is revived and extended by four months.

Sd/- ZIYAD RAHMAN A.A. JUDGE 03-11-2022 /True Copy/ Assistant Registrar