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[Cites 1, Cited by 1]

Madras High Court

B.J.Expo Pvt. Ltd vs Tamil Nadu Pollution Control Board on 18 May, 2017

Author: R.Mahadevan

Bench: M.Govindaraj, R.Mahadevan

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :  18.05.2017
CORAM
THE HON'BLE MR. JUSTCE R.MAHADEVAN
AND
THE HON'BLE MR.JUSTICE M.GOVINDARAJ

W.P.No.13110 of 2017

B.J.Expo Pvt. Ltd.
Rep. by its Managing Director, B.Jayaraman 
S.F.No.4/2 & 5/1B,  Vellanur Village
Ambattur Taluk,  Tiruvallur District  
Chennai - 600 062.						.. Petitioner 

Vs.

1   Tamil Nadu Pollution Control Board  
     Rep. by its Member Secretary 
     No.76, Anna Salai,  Guindy  
     Chennai- 600 032.

2   The Joint Chief Environment Engineer  
     Tamil Nadu Pollution Control Board 
     Ambattur,  Chennai - 600 062.

3   The District Environmental Engineer  
     Tamil Nadu Pollution Control Board 
     No.76,  Anna Salai,  Guindy  
     Chennai - 600 032.						.. Respondents 

PRAYER: Petition under Article 226 of the Constitution of India for issuance of a writ of Mandamus directing the 1st respondent to consider the Application under Form-II  Rule 10 dated 03/03/17 of the petitioner in line with the representation dated 08/05/17  and  pass appropriate orders  by issuing permission to the Petitioner for carrying out the process of treatment and disposal of bio-medical waste segregated form various hospitals and health care facilities.


For Petitioner
:
Mr.S.Saravanakumar


ORDER

(Order of the Court was made by R.Mahadevan,J.) The learned counsel for the petitioner seeks to withdraw the writ petition with liberty to approach the National Green Tribunal, Southern Zone, Chennai. He has also made an endorsement to that effect.

In view of the above, this writ petition is dismissed as withdrawn with liberty to approach the National Green Tribunal, Southern Zone, Chennai. No costs. Consequently, W.M.P.No.14005 of 2017 is closed.

(R.M.D., J.)       (M.G.R., J.)
												                       18.05.2017     
Index		:	Yes/No
Internet	:	Yes
sasi



To:

1   The Member Secretary 

Tamil Nadu Pollution Control Board No.76, Anna Salai, Guindy Chennai- 600 032.

2 The Joint Chief Environment Engineer Tamil Nadu Pollution Control Board Ambattur, Chennai - 600 062.

3 The District Environmental Engineer Tamil Nadu Pollution Control Board No.76, Anna Salai, Guindy Chennai 600 032.

R.MAHADEVAN,J.

AND M.GOVINDARAJ,J.

(sasi) W.P.No.13110 of 2017 18.5.2017 http://www.judis.nic.in