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State of Tamilnadu - Section

Section 246A in Tamil Nadu Panchayats Act, 1994

246A. [ Penalty for failure to obtain permission of Government for foreign trip. [Inserted by Tamil Nadu Panchayats (Fifth Amendment) Act, 2002 (Tamil Nadu Act 52 of 2002).]

- Whoever undertakes a trip to any foreign country in violation of section 82-A shall, on conviction, be punished with fine which may extend to fifty thousand rupees.]