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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(6) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(6)The Collector, thereafter, shall issue the proceedings of recall to the concerned Chairman, President or the member of the respective Farmers' Organisation immediately stating that the recall became effective from the date of passing of the resolution, and accordingly, he shall cease to hold such office.