Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(11) in Maharashtra Homoeopathic Practitioners' Act, 1960 (11)"["Member" means a member of the council;] [Clause (11) was substituted by Maharashtra 16 of 1988, Section 2(f).]
