Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(12) in The Orissa State Prosecution Service Rules, 1997 12.2The Gradation list will contain the name, date of birth, academic qualifications, date of joining in the cadre and the date of confirmation, if any.
