Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(1) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001 (1)Every panchayat employee shall at all times, maintain absolute integrity and devotion to duty and shall do nothing which is unbecoming of an employee of a panchayat.
