Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Ramesh Morya vs . State Of H.P. on 22 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Ramesh Morya Vs. State of H.P. .

Criminal Appeal No.35 of 2022.

22.03.2022 Present: Mr. Ajay Kochhar & Mr. Vivek Sharma, Advocates, for the appellant.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur Additional Advocate General, Mr. Yudhvir Singh Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for respondent/State.

r to Admit. Call for the records.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 22nd March, 2022 (tarun) ::: Downloaded on - 22/03/2022 20:15:20 :::CIS