Himachal Pradesh High Court
Ramesh Morya vs . State Of H.P. on 22 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Ramesh Morya Vs. State of H.P. .
Criminal Appeal No.35 of 2022.
22.03.2022 Present: Mr. Ajay Kochhar & Mr. Vivek Sharma, Advocates, for the appellant.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur Additional Advocate General, Mr. Yudhvir Singh Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for respondent/State.
r to Admit. Call for the records.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 22nd March, 2022 (tarun) ::: Downloaded on - 22/03/2022 20:15:20 :::CIS