The State Of M.P. vs Halke Bhaiya And Ors. on 24 September, 2014

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Madhya Pradesh High Court

The State Of M.P. vs Halke Bhaiya And Ors. on 24 September, 2014

Cr.A. No. 763/2001 2410912014.

None for the appellant. In the interest ofjustice let the appeal be listed after four weeks. (M.C.Garg) Judge AKM