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[Cites 0, Cited by 0] [Section 155(1)] [Section 155] [Entire Act]

State of Andhra Pradesh - Subsection

Section 155(1)(v) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(v)obtaining a copy including search fee of a public document including an encumbrance certificate, where such copy or certificate is relevant and marked as an exhibit or has been filed into Court in compliance with any Rule;