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State of Uttar Pradesh - Section

Section 106 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

106. Date of commencement and duration of licence.

- The licence shall commence from the date, and be valid for a period of twenty-five years, unless such licence is revoked. Licences issued prior to June 10th, 2003 shall be valid for a period specified in the existing licences.