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Supreme Court - Daily Orders

North Delhi Municipal Corporation vs Springdales School on 15 February, 2023

     ITEM NO.18             REGISTRAR COURT. 1             SECTION XIV-A

                         S U P R E M E C O U R T O F       I N D I A
                                 RECORD OF PROCEEDINGS


                         BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

                              Civil Appeal   No(s).   6447/2017

     NORTH DELHI MUNICIPAL CORPORATION                          Appellant(s)

                                           VERSUS

     SPRINGDALES SCHOOL & ORS.                                  Respondent(s)

     (ONLY CA NO. 10319/2018 & CA NO.11881/2018 AND SLP(C) NO. 7748/2019
     ARE TO BE LISTED BEFORE LD. REGISTRAR COURT. )

     WITH
     SLP(C) No. 7748/2019 (XIV)
     )
       C.A. No. 10319/2018 (XIV-A)
     )
       C.A. No. 11881/2018 (XIV-A)
     )

     Date : 15-02-2023 This appeal was called on for hearing today.


     For Appellant(s)
                              Mr R.Rakesh Sharma, Adv.
                              Mr Visakamurthy, Adv.
                             Mr. Praveen Swarup, AOR
                             Ms. Pratishtha Majumdar, Adv.
                             Mr. Payal Swarup, Adv.
                             Mr. Praveen Swarup, Adv.


     For Respondent(s)

                             Ms. Shobha Ramamoorthy, AOR
                             Mr. Shilp Vinod, Adv.
                             Mr. M.a.karthik, Adv.
                             Mr. Gokulakrisnan, Adv.
Signature Not Verified
                             Ms. Ritika Rao, Adv.
Digitally signed by
Indu Marwah
Date: 2023.02.17
                             Ms. Vincy Goerge, Adv.
14:17:41 IST
Reason:


                             Mr. Abhay Kumar, AOR
                              Ms Neetu Jain Gautam, Adv.
                              Ms Shagun Rohil, Adv.
                                                                   Contd….
                               -2-
Item no.18

                   Mr. Gopal Jha, AOR
                   Mr. T. L. Garg, AOR

                   Mr. Sunil Magon, Adv.
                   Mr. Amrendra Kumar Mehta, AOR
                   Mr. Ranpal Awana, Adv.

                   Mr. Gurmeet Singh Makker, AOR


          UPON hearing the counsel, the Court made the following
                             O R D E R
SLP(C) No. 7748/2019

Respondent no.1 is granted four weeks’ time as last opportunity for filing counter affidavit. Service is complete on respondent no.2 but none has entered appearance.

C.A. No. 10319/2018 Respondent no.1 has filed counter affidavit. Ld. counsel for the petitioner is granted two weeks' time as final opportunity to file fresh particulars in respect of unserved respondent no.2.

C.A. No. 11881/2018 Respondent nos. 1 and 3 have filed counter affidavit. Respondent no.2 is granted four weeks’ time as final opportunity for filing counter affidavit. List again on 29.3.2023.

ATUL M. KURHEKAR Registrar