Supreme Court - Daily Orders
North Delhi Municipal Corporation vs Springdales School on 15 February, 2023
ITEM NO.18 REGISTRAR COURT. 1 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR
Civil Appeal No(s). 6447/2017
NORTH DELHI MUNICIPAL CORPORATION Appellant(s)
VERSUS
SPRINGDALES SCHOOL & ORS. Respondent(s)
(ONLY CA NO. 10319/2018 & CA NO.11881/2018 AND SLP(C) NO. 7748/2019
ARE TO BE LISTED BEFORE LD. REGISTRAR COURT. )
WITH
SLP(C) No. 7748/2019 (XIV)
)
C.A. No. 10319/2018 (XIV-A)
)
C.A. No. 11881/2018 (XIV-A)
)
Date : 15-02-2023 This appeal was called on for hearing today.
For Appellant(s)
Mr R.Rakesh Sharma, Adv.
Mr Visakamurthy, Adv.
Mr. Praveen Swarup, AOR
Ms. Pratishtha Majumdar, Adv.
Mr. Payal Swarup, Adv.
Mr. Praveen Swarup, Adv.
For Respondent(s)
Ms. Shobha Ramamoorthy, AOR
Mr. Shilp Vinod, Adv.
Mr. M.a.karthik, Adv.
Mr. Gokulakrisnan, Adv.
Signature Not Verified
Ms. Ritika Rao, Adv.
Digitally signed by
Indu Marwah
Date: 2023.02.17
Ms. Vincy Goerge, Adv.
14:17:41 IST
Reason:
Mr. Abhay Kumar, AOR
Ms Neetu Jain Gautam, Adv.
Ms Shagun Rohil, Adv.
Contd….
-2-
Item no.18
Mr. Gopal Jha, AOR
Mr. T. L. Garg, AOR
Mr. Sunil Magon, Adv.
Mr. Amrendra Kumar Mehta, AOR
Mr. Ranpal Awana, Adv.
Mr. Gurmeet Singh Makker, AOR
UPON hearing the counsel, the Court made the following
O R D E R
SLP(C) No. 7748/2019
Respondent no.1 is granted four weeks’ time as last opportunity for filing counter affidavit. Service is complete on respondent no.2 but none has entered appearance.
C.A. No. 10319/2018 Respondent no.1 has filed counter affidavit. Ld. counsel for the petitioner is granted two weeks' time as final opportunity to file fresh particulars in respect of unserved respondent no.2.
C.A. No. 11881/2018 Respondent nos. 1 and 3 have filed counter affidavit. Respondent no.2 is granted four weeks’ time as final opportunity for filing counter affidavit. List again on 29.3.2023.
ATUL M. KURHEKAR Registrar