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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(2)(c) in The Goa Value Added Tax Act, 2005

(c)the Commissioner has reasonable grounds to believe that a person will become liable to pay tax under this Act but is unlikely to pay the [amount due; or] [Substituted by the Amendment Act 2 of 2011.]