Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 3 in Orissa High Court Permanent and Continuous Lok Adalat Scheme, 2003 3. The Committee shall organize Lok Adalats as and when it thinks proper. To begin with Lok Adalat sitting shall be held at least once in a month on a Saturday.
