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Supreme Court - Daily Orders

Jagat Narain Singh vs State Of U.P. . on 14 July, 2015

Bench: Madan B. Lokur, C. Nagappan

                                      IN THE SUPREME COURT OF INDIA
                                       CIVIL APPELLATE JURISDICTION

                                  REVIEW PETITION (C) NO. 1746 of 2015

                                                    IN

                              SPECIAL LEAVE PETITION (C) NO.   27133 of 2014


     JAGAT NARAIN SINGH                                                Petitioner(s)

                                                   VERSUS

     STATE OF U.P. & ORS.                                              Respondent(s)


                                                 O R D E R

Delay condoned.

We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.

…....................J. [Madan B. Lokur] …....................J. [C. Nagappan] NEW DELHI JULY 14, 2015 Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.07.16 05:51:24 IST Reason: 1 CHAMBER MATTER SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1746/2015 In SLP(C) No. 27133/2014 JAGAT NARAIN SINGH Petitioner(s) VERSUS STATE OF U.P. & ORS. Respondent(s) (with appln. (s) for c/delay in filing review petition) Date : 14/07/2015 This petition was circulated today.

CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.

The review petition is dismissed in terms of the signed order.

(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER [Signed Order is placed on the file] 2