Bombay High Court
M/S Asahi Infrastructure And Project ... vs Central Board Of Trustees, New Delhi And ... on 29 March, 2019
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
1 2903WP2436.19.odt
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
APPELLATE SIDE,
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO.2436 OF 2019
M/S ASAHI INFRASTRUCTURE AND PROJECT LTD.
VS
CENTRAL BOARD OF TRUSTES, BODY CORPORATE, NEW DELHI AND
OTHERS
Office Notes, Office Memorandum of Court's or Judges Order
Coram appearances, Court's orders or
directions & Registrar's orders.
Shri S. Ramaswamy, Advocate for the petitioner.
CORAM: A.S. CHANDURKAR J.
DATED : 29TH MARCH, 2019.
Issue notice returnable on 05-04-2019.
The petitioner is at liberty to serve the Standing
Counsel for the respondents.
JUDGE /Muley/ ::: Uploaded on - 30/03/2019 ::: Downloaded on - 31/03/2019 02:37:45 :::