Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Karnataka - Subsection Section 38(2) in New Baldwin University Act, 2013 (2)The Committee shall lay down the procedure and modalities consist with the statute for fixation of fee structure for all the academic programmes.Chapter-VI Miscellaneous
