Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Higher Education Services Commission Act, 1980

(1)Every member shall, unless he becomes disqualified for continuing as such under the rules that may be made under this Act, hold office for a term of [two years] [Substituted by U.P. Act No. 42 of 2007 (w.e.f. 15.6.2007).].