Section 15 in Chandigarh Milk Colony Allotment of Sites Rules, 1975
15. Time within which the present site of functioning is to be vacated.
- The lessee shall vacate his present site within six months from the date of allotment and shift to the new site in the milk colony within the aforesaid period failing which allotment may be cancelled and 10 per cent of the premium payable and all rent paid shall be forfeited.
