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State of Punjab - Section

Section 614 in Punjab Jail Manual, 1996

614. Tasks to be imposed on female and juvenile convicts.

- The task to be imposed on any adult female or juvenile convict, and time for labour shall not in any case exceed two-thirds of maximum task and time for hard labour and medium labour respectively prescribed in respect of adult male convict:Provided that the time occupied in education/vocational training activities should not found as week period.