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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Rajasthan - Subsection

Section 7A(3) in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

(3)The Committee shall interview all the candidates who have applied for appointment to the Service and who are eligible under the rules and award marks to each candidate.