Section 1(3) in Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993
(3)It shall come into force on such date [as the Government may, by notification, appoint.] [w.e.f. 15-5-1997 (Vide G.O.Ms. No. 57, S.w W.(J), dated 8-5-1997).]
