Section 35D(2)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 1] [Section 35D(2)] [Section 35D] [Entire Act]

Union of India - Subsection

Section 35D(2)(b) in The Income Tax Act, 1961

(b)legal charges for drafting any agreement between the assessee and any other person for any purpose relating to the setting up or conduct of the business of the assessee;

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Union of India - Subsection

Section 35D(2)(b) in The Income Tax Act, 1961