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Union of India - Section

Section 6 in The Narcotic Drugs And Psychotropic Substances Rules, 1985

6. Fee for grant of licence.

- The licence for cultivation of opium poppy may be granted by the District Opium Officer on payment of a fee of [one hundred] [Substituted 'twenty-five' by Notification No. G.S.R. 61(E), dated 20.1.2017 (w.e.f. 14.11.1985).].[7. Application for issue of licence for cultivation of opium poppy. - (1) An application for issue of licence for cultivation of opium poppy for the production of opium extracting juice by lancing the opium poppy or poppy straw from opium poppy from which no juice is extracted through lancing shall be made in Form No.1 to the District Opium Officer.