Andhra Pradesh High Court - Amravati
M/S Sri Rayalseema Alkalies Allied ... vs Secy., A.P.E.R.C., Hyd 4 Ot on 13 November, 2019
Author: T. Rajani
Bench: T. Rajani
SMT JUSTICE T. RAJANI
WRIT PETITION No.37581 of 2012
ORDER:
Learned Counsel for the petitioner submits that the writ petition has become infructuous. The submission is recorded.
Accordingly, the writ petition is dismissed as infructuous. As a sequel, the miscellaneous applications, if any pending, shall stand closed.
___________________ SMT T. RAJANI, J Dated: 13.11.2019 MP