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Andhra Pradesh High Court - Amravati

M/S Sri Rayalseema Alkalies Allied ... vs Secy., A.P.E.R.C., Hyd 4 Ot on 13 November, 2019

Author: T. Rajani

Bench: T. Rajani

                  SMT JUSTICE T. RAJANI


              WRIT PETITION No.37581 of 2012

ORDER:

Learned Counsel for the petitioner submits that the writ petition has become infructuous. The submission is recorded.

Accordingly, the writ petition is dismissed as infructuous. As a sequel, the miscellaneous applications, if any pending, shall stand closed.

___________________ SMT T. RAJANI, J Dated: 13.11.2019 MP