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[Cites 0, Cited by 0] [Section 80(7)] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(7)(c) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(c)out of the Municipal Corporation left after reservation for the offices of the Mayors for the Scheduled Castes, Scheduled Tribes and Backward Class of citizens including their women, the offices of Mayors in the Municipal Corporation shall be reserved for women in descending order of the percentage of the women population to the total population in each Municipal Corporation.