Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(3)(d) in The Banking Regulation Act, 1949

(d)whether the profit and loss account shows a true balance [of profit or loss] [Substituted by Act 55 of 1963, Section 15,for " of profit and loss" (w.e.f. 1.2.1964).] for the period covered by such account;