Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 70] [Entire Act] Union of India - Subsection Section 70(1) in The Border Security Force Act, 1968 (1)A Summary Security Force Court may be held by the Commandant of any unit of the Force and he alone shall constitute the Court.
