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[Cites 0, Cited by 0] [Section 333] [Entire Act]

State of Rajasthan - Subsection

Section 333(10) in Rajasthan Panchayati Raj Rules, 1996

(10)Work shoulder to shoulder with Pradhan in case of natural calamities for providing food and shelter to victims and fodder for cattle and control of epidemics of human beings, cattle or crops.