Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 22 in Assam Game and Betting Act, 1970 22. Amendment of Chapter II of Assam Act 6 of 1939. - Chapter II of the Assam Amusements and Betting Tax Act, 1939 (Assam Act 6 of 1939) (hereinafter referred to as the said Chapter,) shall stand amended as specified in the Schedule.
