Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(1)(k) in Uttaranchal Value Added Tax Act, 2005

(k)a dealer to whom registration certificate was granted has misused it; or