Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Andaman and Nicobar Islands - Section Section 43 in The Andaman and Nicobar Islands Port Rules, 2004 43. Towing lights for Tugs. - The additional white light mentioned in sub rule (b) of Rule 42 shall not be carried by a sea-going vessel going in tow in the Port with tug/tugs alongside.
