Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 18 in The Rajasthan Boilers Rules, 1954

18. Importance of registration.

- Technical regulations for the registration of boilers and the scale of fees for registration are prescribed in Chapter IX of the regulations. The details of measurements recorded at the time of registration constitute a permanent record for the boiler and determine the original pressure to which the boiler is allowed to work. It is accordingly essential that the work should be done with the greatest care and precision.