Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Pharmacy Council Of India vs Rajeev College Of Pharmacy on 31 January, 2022

Bench: L. Nageswara Rao, B.R. Gavai

                                                       1

     ITEM NO.23                 Court 5 (Video Conferencing)                 SECTION IV-A

                                S U P R E M E C O U R T O F          I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   19671/2021

     (Arising out of impugned final judgment and order dated 09-11-2021
     in WA No. 746/2020 passed by the High Court Of Karnataka At
     Bengaluru)

     PHARMACY              COUNCIL OF INDIA                               Petitioner(s)

                                                      VERSUS

     RAJEEV              COLLEGE   OF    PHARMACY & ORS.                  Respondent(s)

     ( IA No. 158073/2021 - APPLICATION FOR TAKING ON RECORD
      IA No. 158017/2021 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 155766/2021 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 3439/2022 - CLARIFICATION/DIRECTION
      IA No. 155765/2021 - INTERVENTION APPLICATION
      IA No. 155376/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES)

     Date : 31-01-2022 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE L. NAGESWARA RAO
                          HON'BLE MR. JUSTICE B.R. GAVAI


     For Petitioner(s)                  Mr.   Maninder Singh, Sr. Adv.
                                        Mr.   Zoheb Hossain, AOR
                                        Mr.   Prabhas Bajaj, Adv.
                                        Mr.   Ajay Sabharwal,Adv.
                                        Ms.   Tulika Gupta


     For Respondent(s)                  Mr.   Devadatt Kamat, Sr. Adv.
                                        Mr.   Pai Amit, AOR
                                        Mr.   Rajesh Inamdar, Adv.
                                        Mr.   Aditya Bhat, Adv.
                                        Mr.   Omkar Kambi, Adv.
                                        Mr.   Suraj Naik, Adv.
                                        Ms.   Pankhuri Bhardwaj, Adv
Signature Not Verified
                                        Mr.   Sanjay Rathi, Adv
                                        Mr.   Ekansh Bansal, Adv
Digitally signed by
Charanjeet kaur
Date: 2022.01.31
17:43:15 IST
Reason:                                 Mr.   Vibhav Mishra, Adv
                                        Mr.   Parmanand Gaur, AOR

                                        Mr. Vinay Navare Sr. Adv
                                        Mr. Samrat Krishnarao Shinde, AOR
                            2



   UPON hearing the counsel the Court made the following
                        O R D E R

List on 07.03.2022.

Pleadings to be completed in the meanwhile.

(Geeta Ahuja) (Anand Prakash) Court Master Court Master