Supreme Court - Daily Orders
Pharmacy Council Of India vs Rajeev College Of Pharmacy on 31 January, 2022
Bench: L. Nageswara Rao, B.R. Gavai
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ITEM NO.23 Court 5 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19671/2021
(Arising out of impugned final judgment and order dated 09-11-2021
in WA No. 746/2020 passed by the High Court Of Karnataka At
Bengaluru)
PHARMACY COUNCIL OF INDIA Petitioner(s)
VERSUS
RAJEEV COLLEGE OF PHARMACY & ORS. Respondent(s)
( IA No. 158073/2021 - APPLICATION FOR TAKING ON RECORD
IA No. 158017/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 155766/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 3439/2022 - CLARIFICATION/DIRECTION
IA No. 155765/2021 - INTERVENTION APPLICATION
IA No. 155376/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 31-01-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Maninder Singh, Sr. Adv.
Mr. Zoheb Hossain, AOR
Mr. Prabhas Bajaj, Adv.
Mr. Ajay Sabharwal,Adv.
Ms. Tulika Gupta
For Respondent(s) Mr. Devadatt Kamat, Sr. Adv.
Mr. Pai Amit, AOR
Mr. Rajesh Inamdar, Adv.
Mr. Aditya Bhat, Adv.
Mr. Omkar Kambi, Adv.
Mr. Suraj Naik, Adv.
Ms. Pankhuri Bhardwaj, Adv
Signature Not Verified
Mr. Sanjay Rathi, Adv
Mr. Ekansh Bansal, Adv
Digitally signed by
Charanjeet kaur
Date: 2022.01.31
17:43:15 IST
Reason: Mr. Vibhav Mishra, Adv
Mr. Parmanand Gaur, AOR
Mr. Vinay Navare Sr. Adv
Mr. Samrat Krishnarao Shinde, AOR
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UPON hearing the counsel the Court made the following
O R D E R
List on 07.03.2022.
Pleadings to be completed in the meanwhile.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master