Section 6(2)(ii) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(ii)allotment for Panchayat Samitis of the Colony, and soil Conservation Schemes of the Rajasthan Government.

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