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State of Uttar Pradesh - Section

Section 3 in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Ministerial Staff And Group 'D' Employees) Rules, 1984

3. Appointment. -

(1)It shall be the responsibility of the Management to fill a vacancy in the post of a Clerk or Group 'D' employee; as the case may be, of a recognised school by 31st July every year.
(2)If any vacancy occurs during an academic session, it shall be filled within two months from the date of occurrence of such vacancy.