Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(xi) in The Ease of Compliance to Maintain Registers under various Labour Laws Rules, 2017 (xi)in the Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957, -
