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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Punjab - Subsection

Section 59(2) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(2)The proceedings for revocation of the licence or for passing of any other orders in lieu of such revocation may be initiated by an order passed by the Commission which the Commission may initiate suo moto or on application of the licensee or on receipt of any complaint or information from any person.