Veldi Appa Rao vs Sri Gopala Krishna on 18 July, 2022

[Cites 10, Cited by 0]

Andhra Pradesh High Court - Amravati

Veldi Appa Rao vs Sri Gopala Krishna on 18 July, 2022

Bench: Battu Devanand

iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI | S
iGriginal Jurisdiction}
MONDAY THE ENSNTEENTH DAY OF JUL
TWO THOUS SAND AND TWENTY TW
PRESENT:

THE HONOURABLE SRI JUSTICE BATTU DEVANAND
CONTEMPT CASE NO: 2780 OF 2024, 280, 278, 304, 386, SST, FPS, 820, 934,
O34, 942, 887, 1024, 1034, 1654, 4087, 1088, 4958, 1172, 1204, 1202, 1286,
273, 4282, 4384, 1205, 1286, 1295, 1296, 1297, 1218, 1959, 1403, 1490, 1437,
4A7S, 14768, 1478, 1479, 1808, $835, 1850, 4688, 7703, af 2022 and 2187 of
2021, 2184 of 2027, 13 of 2022, 17 of 2022, 1488 of 2022, 1490 af 2022, 1494
of 2022, 2498 af 2022, TPS Of 2082 arnd 2134 of 2022

GO No 2780 of 2021:

Sehveen:
Veeramachaneni Yogendra, Sfo. V. Rarna Mohan Rac, Ased 47 Years, Oce.
Business, Ro. Flat No. 102, V.V_N Residency, Ashok Nagar, Eluru, West
Sodavan District.
» Petitioner
AND
1 Sas Gopal Krishne Dwivedi, S/o. Not Known, Working as Principal
Secretary fo Government, Panchayat Rai and Rural Development. -
Department, Secretarial, Velaganuci, Amaravati, Guntur District.
2, SH Kona Sasidhar, S/o. Not Known, Working as Commissioner,
Panchayat Rai and Rural Develooment Depa: iment, Gevernmant of
' Andhra Pradesh, NH -18, Tadepa Hi, Guntur Distret.
a. Sf Rarfikeya Misra, Sia. Not Known, | Working as Distict Collector
. (Panchayal Wing}, West Godavari at &
4. Sn k.S.S. Srinivas, Sio. Not known, Occ.
a spartment, Riuru, West Godavari Distr

mxeculive Engineer, PR

5. & GYSR Ci howdary, § S/o. Not Known, Occ. Assistant Executive Engineer,
Mandal een ve Offies, MPR, Denduluru, West Godavan District
& Sr D.lsela Manohar, Sio, Not Kriawn, Occ Deputy | Syecufive Enginge

PRE Sub Division, ,MPDO Office, Fluru, West Gocdavan District,
. Maespondents

WHERE: AS the pefitioners have presented under Sections 16 to 12 of the
Contempt of Courts Act, 1971, the above case thraugh Ai@ counsel M/S
NIMMAGADDA REVATHI, praying dhe High Court ip punish the respondents for
ther wilful disobedience of Order D DL OS. 7a. 2024 passed in WPLNo. 16108 of 8024

along with other batch matiers in WP. No. 10088/202 4, in the interest of justice:

WHEREAS the said oase coming on for orders as in admission on this day
and whereas the High Courl, upon par sing the affidavit Med therein, and me
ordar of the High Court 'ated ef.i2.2029 & 23.08.2022 made herein and upo
hearing the argumenis of Mis Ni mmagadda Revathi, Advocate for the pe sttioner.
and of Sri Kiran Kumar Vadlariuni, Advocate for Respondent Nos. i to &

GENO. 260 af 2022:

Between:
Navinen! Bhaskar Rac, S/o, Penchalalah Aged 37 years, Qoo: Business, Ryo.
Apoarsonaiem Vilage, Aimakur Mandal, SPSR Nellore District
_ Petitioner
_ AND
1. Sri Gopal Krishna Owived!, Principal Se
anchayat Raj and Rural Develoom
Velagapudl, Amaravati, Guntur District,
2. So KonaSasichar, the Cornmissioner, Panchayat Raj and Rural
Daveicomernt Department, Gavernmant of Andhra Pradesh, NH-18,
Tadenall, Guntur District.

acraiary in Governmant af AP,
Department, Secretariat,

deed OF 02.2022 ma 1s rel and upd "nearing the arguments of

Mik VON. Chakradhar Sabu,

Wing), SPSR Nellore Dish

4. MrT. Subba Ras, Exacutiv

Neliors District, ;

Mr. NAY Subba Reddy, Deputy Executive Engineer, PRI Deparimant,

Atnakur, SPSR Nellore District,

8. Mr. §. Tirumalayya, Assistant Engineer, Mandal Fraia Parishad, AlmBakuW,
_ATmakur Maral, Spee Nefiore £ i

7. Mr Vo Hawarat Babu, y

| Apparacnaignn Vi cian

Lon

eee

"A? Drapariment, Nediora, SFSR

O33

PrAUps! ian? Gram Panchayal,
ial, SPSR Netiore District.
. Respondents

WHEREAS the Petitioner fas poresantedd the Contempt Case under

Section 10 to if of ihe Ganiempt of Courts Act 1874, through his omu ae

Sri Kambhampall Mamesh Sabu oraying that ih S vee 'ble High Court may &

pleased te © puns sh re Fespondsy is far hair WHEL! disobedisnos to the order dated
. aise] in the inte real of luistica,

perry

_ WHEREAS the said agse caming on for nea ring or this day and whereas the
High Court upon nner 'the afiidayil figk sin and the order of High Oat am
SH
Kanibhammatl Ramesh Badu, Advocate for the Pattioner aad of Sri Riran Rumer
Vadiamudi, Advocaie for the Respondent Nos] to 4 and Sri Vinod K Reddy,
Standing Counsel far tha Respo sndent No. 7

-8CNo 278 of 2082:

Behvear:
qT. Kanchurnali Pera! Nanumayya, aged abait 56 years, Ryo. OD. No,
$3. \ Jelarayur' inl Appapocarn , Maretiavarnt Palam Vilage, Nugendia Mandal,
Guntur Distr iat ALP,

. gangin ern Anianeyulu, Sfo, Venkaterao, aged ¢ about 87 years, Ris. DB. Na,
~T, Nugendia Vilage anc Mandal, Guntur (Netrict, AP,
3. Rodda Nagi i Reddy, Sia. Rarnan janaye Reddy, aged about 42 years, Ric.

G2. No. 1-90, Upralanadyu, Tellabadu Vilage, Nuzencla Mandal Gurfgur
Cistict, AP.

a. Kanneboying Venkateswan, Sfo. Late Tulasayya, aged abs

Ria, D. No. 2-10, Patharecdypalem, Putchanuthala Villages, Nuz
Mandal, Guntur Distriot, AP.

8. Lagadapati Hanumantha Sao, Sia. Galeyya, agad abaut 6c years, R #0. 3.
No. 2-J21, Rarnalayam Bazar, Near School, Kotha Jaddavarn Palem
Villane, Nuzendia Mand al, Guntur (Metres AP

& Pokuri Rarnaiah, Sio. | Pokurl fenkata Subbalah, aged about 68 years,
Rio. D. No, 4-104, Patha Sher ruvu Kormiupalern Vilage, Nusendia
Mandal, Guntur! Matr fot, A

ae .
ul ?Y years,
oy
us

He
SGA

. Petitioners

1. Sri Gonal Krishna Cadvedi gal Secretary to Government,
Department of Panchayat Raj and Rural Department (R.D-1), Sth Back,
Ground Floar, Room No. TOF, AP Secretariat Office, Velagace ii, Guritur

District

2. St Shamsher Singh Rawat, Prnoins scretary to Government, Finance
Csparimnent, 2nd Block, Tat Floor, Rex = No. 250, A.P Secretariat Offlea,
Velagapud Giutur Distriog.

&. Sr. Kona Sasidhar IASC OM mssione a, BR and RD. CVO. Carnwnissioner,
Panchayat Ral and Na ral DSVvelor sant, QO. Noted? PYS leon, Pathuru

Cross Road, Tadens alli, Amara vaihi, Aruihva Pradesh
4. or Tey Ram, The Pay and Accounts Officer, Government of India, Minis
of Rural Develooment, Kr ght # Shavan, New Delhi.
Sri Vivek Yadav, The District Collector, Guritur Districl, Guntur.
Sri Dova Chaitanya, Chief Executive . Offoe er, ila Panshad
Nagaramgalem, Guntur, Guntur Cistrict.

Sa tt

Lyd

fs SHR. Kesava Reddy, The District Panchayat Officer, Guntur, Guntur
Chetrict,

. espondonisCoanemnnaars

WHEREAS the Petitioners have presented under Seotien 10 to 12 of the
Contempt of cnuris Act 1974, above case through their counsel SR] SRINIVASA
RAO NARRA, praying the High Court fo ounish them for utter disohedience and

nisregard shown to the orders passed by this Court dated OS 16.2021 passed in
Ww. FNo. 19023 of 2021, in the interest of justice

WHEREAS the said case somi ing on for hearing, whereas the Hk ah Gour,
upon perusing the affidavit fled therein the earlier order ot 07.02 22022 &
72.04.2028 and upon hearing the arguments of Sr Srinivasa Ra Nara,
Advocate for the Petitioners, and Sri Kiran Kuga Yadiamuadl for Respondent
No.7, 3 Sa O.Sumon for Respondent No.2, Sri} Kot! Reddy for Reapondent No. 8:

Gi NO. sb8 af 2022:

Sehwasn <-
+. KRakani Veeranianayuly, S/o. janumayya, aged abaiit 50 years, Rio. DL
No. 2-Ta/2 Ko ndularayuningl ain, Puvvada Villa ge, Nuzencia Mandal,
Guntur Distriof AP.
: Sanna C Shandrasekhar Rag, Sie. Padda Pichaiah, aged about 53
years, Réo. Dakshina Basar, Kambhampacdu Vilage, Nuzeandia Mandal,
Guntur District! ALP.
Kunta Koti Redely, Cio. Kunta Nandi Reddy, aged about 43 years, Rio. D.
No. 3-87, Gollanalem, Talarfanalll Village, Nuzencla Mandal, Guntur
Distriet A. i.
4, Some apail i Brahimaiah, S/o. Somepa i Mahanand!, ag ged sboul 47 years,
Ad fo. B. No. 1-36, Parndiogdu Vilage, Nugzendie | Mandal, Guntur Distriog,
AP.
Narobula Surunadha Rao, S/o. Nerribula Kotaiah, aged about 45 years,
- Rig. D. No. ered, Pammipadu Vilage, Nuzendia Mandal, Quriur Distinct,
AP.
S. Yarrabikde Venkatrao, Sfo. Subbarac, aged about 4d years, Ryo. D. No. 2-
iO, Mulakaluru Village, Nugzendia Mandal, Guntur District, ALP.
oo Petitioners

hat

AND

4, Sri Gopal Krishna Daviveds, P rincipal Secretary for ihe State of Andhra
Pradesh, Panchayat Ral and Rural Department (ROM), Secretariat,
Velaganudi, Guntur Districh
2., Sri. Adifyanath Das, Special Chief Secretary to Government, The State of

Andhra Pradesh, (Rural Develcoment, Secretarial, Velagapuch, Guntur

DHstrict.

&. Sri. Kone Sasidhar, Carmrmissioner, Panchayat Rai and Rure
Devalonment, No. 12-47 "PVS. ISON, Pathuru Cross Road. Fadanalll,
Guntur Districte AP

a. Sa Nagendra Nat $i nha, Union of india, Rep. by is Secretary Ministry af

Rural Develo soment, Krishi Bhavan, New De inh,

B. Si ff. Ashok Rurmar, The Pay and Accounts Officer, Government of india
Mi nisty af Rural Development, Krishi Bhavan, New Delhi

&. Sr Vivek Yadav, The Dhs strict Co Hector, Guntur Dist er Guru,

if
Sti Dove Chal tanya, hie Executive OF cer, Hla Parishad,
Bole ny fauntur, Guntur District

8. Sr RA. Kesava Reddy, The District Pancha ayat ORicer, Guntur, Guntur
a at ret.
(R-2 deleted as per court order dated 2/4/2025) --
»-Respandents
WHEREAS the petiioners have presented this Case, under Sections 10 fo

42 of the Confernpt of Courts Act, 1974, through their counsel Sri SRINIVASA
RAO NARA praying the High Court of Andhra Pradesh at Amaravali (Nelapacdu)

io take cognizance of the confemot commifiad by the contemmors/raspandanis
herein, for their ufter disabedience and disragard shawn to the interim 2 orders of
the High Court of Andhra Pradesh at Amaravati (Nelgpadu) passed in WP No.
{4371 of 2021 dated 05.10.2021, in the interest of justice.

WHEREAS the gait case coming on for hearing. and whereas the High
Cour, upen perusing the afidayvds Med thersin and eartier onder « af this Hon'ble
a uri ot. O8-O2- ee O2.03. 2082 & 23.06.2028 made hersin and upon he earning

© arguments of Sri Srinivasa Rao ae Advocate for pefitianers and of Sr
Kiran Kumar Vad! oul Advocate for respondent Nas.i fo 3 and of Sri § Rofl
Reddy, Advocate far respondent Nos:

~CC.NoS58 of 2022:

Setween: .
Yeeramachanent Ramasrishna, Sio. Shavaninrasad, aged aboul 45 years, Ria,
af, Kp

4.1, Chaliparru, Gantasala Man as ishrra Cestricf ALP.
. Pettionar
. AND
4. Sri Ggepal Krishna Dwivedi, Princinal neosey fo Goverrsnent,
Deparment of Panchayat we a Rural Desariment (R.D-15, 5° Block,

Ground Finer, Room No. 1d?, AP Sac retar Nat Office, Velagapudl, Guntur
CHsinict.

2. Sri Shanmisher Singh Rawal, Princinal Secor lly Government, Finance

_ Derartment, 2° Blook, i" Fisor, Roar No. 290, A.P Seorstariat Offies,
Velagapud?, Guntur District

3. Sr Ts} Ram, The Pay and. Ae scours Officer, Government of india, Ministry

. Of Rural Development Krishi Bhavan, New De HAL

4. ee . Nivas, The District Coflectar, Gallectorate Office, Machilinainam,

4ehna DB Nsthct, AP.

3. Sr M. Erra Swarny, The Superintea:
Deparment, Vilsyawada, Krishna istrct 8 AP

§& SA Med. Alsermullah, The Exaculive Engineer, PRE Division, Machilipatnam,

Nrishna Distiet AB.

Gi. KV Someswarea Rao The eines Secretary, Daliparru Vilage,

weed

Santasala Mandal, Krishna Diet
®. oth Venkal Ratan, The Pano! Slary, Dokiparu Vilace,
Gudlavalieru Mandal, Krishna Dish
- 8, Sri Kona Sasidhar, (AS, Comm! Sic er, "PR & RO, Co, Cormmissioner,

Panchayat Raj & Rural Devel opr ent, p. No. is-d? PYS foon, Pathuru
Cross Road, Tadepall i, &Maravathi, Andhra Pradesh.
. mespandenis/Contemnars

WHEREAS the petitioner has presented uncer Sections 10 to 12 of the
Canternpt of Gourta Act, 1974, the above case thi ough Ais counsel Sri Narra
Srinivasa Rao, braying the High Cour to purish the respondents for utter
disabedianos and disragard shown fo the Orders dated 25.16.3094 passed by
this Court In W. P. No. 2370 of 2021, gy {he Inferest of justice.

c on for hearing, and whereas the High
is [Nea thersin and earlier order of High Court df
her

WHEREAS the said case cc
Court, upon perusing the affidavit

W-Ud- 2022 & 19.04.2022 mada herein and upon hearing the argume vis of Sn

Nari ra Srinivasa Rac, "Advoos be: foe pati sores and of Sri Miran Kumar Vadlamudl,
Acwocate far Tegpa ndent Nos.' 4a 8, Gand @ ard of Sri] Rati Reddy, Advocates
oF respondant Nos? f and §, SiC Sure Wy, Advocate for Resconcdent No.2

"ec. No. 887 of 2022:

Rehwesn :-

Rua Kandaish, S/o. Kotaiah, Aged 80 years » Oes : ha-Surpanoh,

Rio. Avulamanda Vilace, Kuriohedy Mandal, E rakasam District
Petitioner,

AND
n Gopal Krishna Owivedi, Principal Secretary io Government, Panchayat
Pei and Rural Develooment Departnant, Seure fara, Velagapudi,
Amaravall, Guntur District,
Sri Kona Sasichar, Commiasinney, Panchayat sears na Rural Development
Departnent, Government of Andhra Pradesh, NH -16, Tadepaill 1 Ge urdur
District,
» 3. Sr Praveen Rumar, Cistrict Collector (Panchayat Wing), Prakasam District
al Ongole,
4. Sd Seena Reddy, Project Cirector, District Rural Development Authority,
CAYAMA Profect, Prakasam D Neticl al Qrgaia.
o. Sil Viay Kurar, & = RECUEVE Enginear, Panchayat Raj and Rural
Develo come m Department, Santhapeta, Cngole, Prakasern District.
. Raspondents.

vente

WHEREAS the Fetitioner has presented under Section 10 to 18 of the
Contempt of caurts Act 1871, shove case fhrough hls counsel
NUS. Nimmagadda Revathi, praying the High Court In punish the respandents for
hair wilful disobedience of the Order DL 28-10-2021 passed in WP No. 24486
of 2027 alang with other batch matters in WLP No. 1G088 of 2024 on the He of
this Han'ble Court.

PNEREAS the said case coming on for hearing, and whereas the High
Court, and upon perusing the affidavit and earlier order of this Han'ble Court dt.
1O-02-2022, 19.04. 2022 & 22.06.2082 made herein and upon hearing the
arguments of M/s. Nimmagadds Revathi, Advocate for petitioner and of Sri Kiran
Kumar Vadlamucll, Advocate representing Jor Respondent Nes. 2 and $ and Sri
Sourl Babu, Advocate for res pondant NaS

"CCNo.778 of 2022:

Between :-
Velamais Govinda Rao, Sioa. Late Ramutu, Aged 4? years, Occ . Sarpanch,
Ro. H.No. 1084, Yambaram Gram Farichayat, LN. Peta Mandal
Srikakulam Distiot
ooo Sater.
AND
Sn Gopala Kristina Cavivedi, Working as Principal Seoratary to
Government, Panchayat Raia nd Rural Development Deparimant,
Secrefariat, Velaqaoudi, Ameravall, Guntur District.
Shrikesh Lathkar LAS, Working as PNstrest Collector, Srikakulam District.
. HRurma Raa, Sia. Jangamayya, Working as Proiaet Director, [istric
Water Managen meant Agency, Srikakisam DNstrict.
MACR. Krishnariuna, Sio Venkataramana, Working as Exeoutive
-agineer, Panchayat Rai Department, Palakonda Division, Srikakulam
Distnat.
N. Bhaskara Raa, Sio. Not Known, Working as Junior Enginger/Mandal
Engineenn ng Offiogr, panchayat Ral Department, Gio. Mandal Praja
Parishad, U.N Peta Mandal, Srikakulam District
R Kaliprasads Rao, So. Ric spit babu, Working as Mandal Parishad
Gavelopment Offeer, Manda! Praja Parishad, L.N.Pata Mandal,
SHikakulam District.
K.Prasada Rac, Siok. venkata Rao, Working as Panchayat Secretary,
Yambaram Gram Panchayat, .N Peta Mandal, Srikakulam District.
" ; ; .. Raspondents,

ts fo

WHEREAS the petifiener has presented under Sections 10 to 12 of the

Confemet of Cours Act, 187%, the above nase through Ais Got unsel

Sri Srinivas Ambatl, praying the High Geourt to B ish the respondents for their
yy TV34

un x
wilful ienbedience of arder dated 8.7 T2027 pass ad in WE.No 22643 of 2024
on the fhe of this Han'ble Court.

WHEREAS the said case caning on for hearing, and whereas the Figh
Court, UDGN perusing the affidavits Sic therain and the eariier Order of the High
Court dated 194.2082 & 23.06.2022 made herein and upon hearing fhe
'arguments of Sri Srinivas Ambati, Advocais for pelitioner and of Gri Kaan Kumar
Vadiarnudi, Advonate for raspandent Nos.1, 3, 4 and &

» CENo 820 of 2022:

Behyvesn :
Vonteru Rama Rac, Sio. Rotayya late, Aged about 50 years,
(Yo. 3-14, Main Road, Pattereddypaiam, Pufchanuthala, Nuzendis Mandal,
untur Oistrict.
PatitionarAvnt Petiioner
AND
Y. SriG.R. Owived, IAS, Principal Secretary, Panchayat Rai & Rural
Development, Secretariat Eudidings, Velagapudl, Arnaravall (R-4}
2. Sri Shamsheeer Singh Rawal, IAS, Pancnal Secretary of Finance
Deaparimen, Secretarial, Amaray ae, tur District, (R-2}
3.,o5ri Vivek Yaday, Disiric i Collector, Guntur District, (RO)
rs

. Sik. Mahendra, Pancha vat Seorstary, Puichanufhaia Gram Panchayat,
Nuzendl ia Mandal, Guntur Districh {RO}
.. Respodents/Ressondanis 4 & Xa

NNEREAS the peliianer has presanted uncer Sections 10 fo 12 of the
Ganfempt oof Courts At "OPH. the above case mrough His coureel
ORI SATH: LA RAK MESH, praying fhe High Court to direct notices to the
Respondents f ein and pu mish § them for canfempt of courts of the Ho mble High
Court for delosr seat. imentional and wilfud violation of the orders of this Han'bie
on Sut date ed $5.70. 2027 passed in WLP No. 24344 of 8094

ot
Po

no
os
rom

WHEREAS the sald case camine
Gaur, are the order of the High C

or earl ing, and whereas the High
. 'dated 19.04.2022 mace herein and upon
peruaing ine offidavi anc upon he 3 the @ arguments of Sn Bathaia Rarnesh,
Advocate for petitioner and Sx Siran Kumar Vadiamudl, Advocate : representing
for respondent No. and of Sri f Kati Re addy, Advocate for naspandent Ned:

~ECNo. 834 of 2022:

Between :-
Vernula Saideswararao, S/o, Brahmaiah, Aged about 68 years, Ro. Tothacharia,
Penuganchiraly Mandal THaty

. Petiioner

Gopala Kris shina f Owivedi, Pane
Panes raya Raj and 3 Rura | Develosy
Val lagepudi, Amara val, Guntur District.

&. Sri Kone Sasi er Commissioner for Panchayat Ral and Burs!
Devatopment D a par Wren, Gavernment of Andhra Pradesh, NH-18.
Fadenally Guntur District |

3. SrA} Venkaleswararao, | Exeoutive Engines

_ PW Grounds, Vilayawada City, Krishna District.

4. B. Yeok skondale, Panchayath Secretary for Thothachara Grama

| Panchayath, Penuganchiprolu Mandal, Krishna District.

mal Secretary io Government,
nent Department, Secretari 'at,

(FR}, Bundar Road, Gon -

.. Respondents

WHEREAS oe Petitioner Bae presence
Sections 10 fo 542 of the Contemnt of
VAN SURYA SATU, craying that this md in

ash the responde nts for thelr wilful di ssobedience of order dated 02-11-202°
passed in WEPNo. 25308 of 202 1 on the He a at this Hon'ble Court.

ott,
ma,
. o

Nis contempt case under
4. through his counsel Sr

WHEREAS the said case soning on for hearing, and whereas the High
'Court, and ihe sarler Crier of the High Court dated 19.04.2692 & 23.08.9082
mace herein and upon perusing the affidavit and upon hearing the arc guineas of
STLVOALV Surya Dallu, Advocate for pat Ssoner ane of Sri Kiran Kumer
Vadiarnudi, Advacats representing far respondent Nos. t and 2:

OC.No.834 of 2022:

Heiwean :-
lun Gopala Rac, S/o, Elud Ketsiah, Aged about 58 years,
. Ro. Mundiapadu, Penuganchiprolu Mandal, Krishna Disrist,
.. Petitioner
AND
}. Sri Gopala Krishna Dwivert, Principal Secrefary to Government,
Panchayat Raj and Rural Devel cement Deparninent, Secretariat,
Velagapud!, Amaravati, Guntur Distdct.
sti Rone Sasidhar, Commissioner "for PS nohayat Raj and Rural
Development Deparment nt, Government of Andhra Pr adesh, NH. 16,
' Tadepalli, Guntur District,
S. SrA. Venkateswerargo, Executive Engineer (PRD, Bundar Read, Opp :
PYVD Grounds, Vilayawada City, Krishna Dietrich,
Natlani Narasimha Ras, Panc! hayath Secretary, For Mundiapadu Grama
Panchayath, Panuganch! iordu Mandal, Krishna District.

. Respondents

WHEREAS the Petifoner has presanted this ee case lander
Sectiana 104 fo 12 of the Contempt of Courts Act 193 _ e
MENA, SURYA DATTU, praying that this Non'b!
punieh the raspandents far their wild disobedience of order dated "88. PESOS 7
paesed in WEP No 25804 of 2021 an the Ble of this Non'ble Cour

AND WHEREAS ve sani case corning an for hearing, and wheraes the
High Gourt, upon perusing the ain davil fied therein and earlier orfers of this
Hamble Court di 1 0.2009 & 25.06.2022 made herein and upon hearing the
arguments of Sri V.VN. Surya Dattu, Advocate for petitioner and of Sri Kiran
kumar Vadiamucdi, Advorate for respandent Nas. { and 2 and Sri T. Prabhu
Oasu, Advacate for Respondent NOS and Sa bo xati Reddy, Advocate for
raspondant Na

-" GGNo 842 af 2023:

Seiwean :- .
Puichanuthala Gopinath, Sfo. Venkata Swamy aged 45 years, Rio. H.No. 1-206.
Seethanaguiavaram Vilage, Tarlupadu Mancial, Prakasam District.
.. Patitioner/
Patiioner
AND
Se Gopaia Krishna Dwiwed!, LAS, Princisal Seorstary to Government,
State of Andhra Pradesh F Manchayal Rai and Rural Develooment
Derariment, Secretariat st, Velagapu Guntur District.
2. Si Kana Sesidhar, Commissioner, Panchayat R Nay and Rural Development
Department, NH -16, Tadepalli, Guntur District.
S. SA Praveen Kumar, District Collector, Prakasam District
4. Sri Manohar Reddy, Executive Author mye cur Panchayat Secretary,
Seethanagulavaram Gram Panchayat, ° ratlupade b Jandal, Prakasam
. ENstrint.
S. Sri Thatikonda Anfaneyulu, Sar
' Panchyat, Tarlupadu Mandal, .

pay gram Gram
3a

Kase
.. Coenternnars

'Respondents

WHEREAS the Fetiioner has presented this Contemp! Qase under Sections
JO to Te of the Cantempt of Courts Ant Won . through his counsel Sd RAMESH

Court fo punish the Respondents herein, for

BABU TALLURE fayin SY sy
iy arders i WHF No. T71? of S08? dated

their wilh Bs soba

AND WHEREAS the sal
Court, upon perusing the s afc e
Court dh 19-64-2022 & oS. 08.2022 made herein and upon hearing the argurrenis
of Sn Ramesh Baby val lun, Advocates for patiioner snd of Sri Kiran Kimar
-Vaciarnudi, Advocate for respondent Nos. 4 and < and of Sx 0. Sour Bahu
Advowate for respondent Nad:

case ooming on for fearing, and whereas the High
j Vand sarher orders of this Hor'bie

_&C.No.987 of 2022:

Setween '-

Yaugiri pameyya. § avo. Yadgit Narsalah, aged about 86 years,
Rio. 1-8, OC. Calony, Sharathapuram, Dhoarndapadu,
Vinuiionsla Mandal, Gustur District, ALP,

AND
th. SH Gopal Krishna Dwivedi), Reena Secretary to Gavernment,
Depariment of Panchayat Raj and Rural Qenartrnent | RUDD, 5" Blook,

Ground Floor, Room No. 107, A. Secretarlat Office, Velagapudl, Guntur
Pxatrict,

&. SA Sharnsher Singh Rawat, Principal Secretary to Government, Finance
Department, 2°" Block, 1° Floor, Roorn No. 296, AP. Searetariat CHfice,
Velagapudl, Guritur District.

.. Respoandents/Contemnors.

WHEREAS the netitionsr has Hresenisd under Sections 1G fo 12 of the
Coritempt of Courts Act, 7877 rw. Ariicle 245 of the Constitution of india, {he
above case through his counsel SH Narra Srinivasa Rac, ore ying the High Court
ta take cognizance of the contempt cornmmitiad by the Conternnors/Respondents

herein and punish them with maximum imprisorunent for udfer disobedience and
disragard shawn to the Grders "passed Sy the Hon'ble A.P. High Court deted
08.70.2027 passed in WIP.No 20435 of P2024.

"WHEREAS the said case ¢ SorTHngG on for hearing, and whereas the High
Court, upon perusing the Order of Nigh Court dated 19.04 20282 & 23.98.2090
atidavits Aled therein and upon Rearing the arguments of Sri Narra Srinivasa
Rao, Advocate for petitioner and of Sd Kiran Ruriar Vadiamudli, Advocate for
respondent No.4:

~ECNo.1024 of 2022:

Setwean :~
Karlakunta Venkata Narasaiah, Sia. Chines Venkaleswarlu, aged about 54

years, Rig. 1-124, Utarapu Ketthury. Andugulapadi Vilage, Vinukonda Mandal,
Guntur Districl, AP.

» Petitioner
AND
t. Sri Gapal Mrishria Dwivedi), Principal Secrefary in Government,
Dapariment of Panchayat Rs s) & Rural Department (R.O- 1, 5° Stock,
. Ground Floor, Roarn No. 407, AP. Secretariat Office, Velagapudi, Guntur
District.

&. Sri Shamsher Sir 2 tary to Government, Finance
Depaninent, 2° 2 Mook iS Elon ar, Boorn No. 39 u. AP. Secretariat Office,
Velagapud!, Guntur District,

. Respondents/Contemnors.

WHEREAS the Petitioner hag presented this contempt case under Sections
10 to 12 of the Contenpt of Courts Act 1974 rAv. Arficla 275 of the Constitution of
iNdia, through his counsel Sd NARRA SRINIVASA RAG, prayi ng that this
Hon'ble High Court may b& pleased to take cognizance of ihe nantemnpt
cammmiiied by the Confemnors/Respondents herein and punish ther with
Maximum iprisonmant for ulter disobedience and disregard shawn fo ue orders
"Ressed by the Hon'ble AP. High Court dated 08.10.2921 paesed in WLPLNo.
TSStS of 2081

AND WHEREAS the said sase coming on for hearing, and whereas the High
Gaul, upon perusing the affidavit fled thersin and earlier ore! $s of this Hon'ble
Court dt 1944-2022 & 23.06.2022 made herein and upon hear ing the arguments
of Sd Narra Srinivasa Rao, Advocate for petitioner and of Sri Kiran Nurmar
Vadiamudi, Advocate for respondent Nos. 1 and of Sri V. Ashok Ram, Advocate
for respondent Nog.

"OC,No.1034 of 2022:

Between:
Sormu Madhusudhanga Rag, Sio Umarnaheswara Rac, Sfy, Occ. o. Business, RYE.
40-1-18, Mangalavarapupete, Ralamahendravaram, East 6 soadavar Destrict.
, "Petitioner
AND
GKDwived!, Sfo Net Known te the Petitioner, Principal Seomigry,
Panchayat Raj and Rural Developmen! Department, Se crealarial Buildings,
Amgravaili,
2. &S Rawath, S'o Not known to the pefiionar Principal Secretary Finance
and Plan) ing Depariment Secretanat Buildings Amaravat
(Re imelsaded as per Court Crder df SO/05/2022 Vide LA No.2 of 2022 in
OC Neos 44 oF 20283

. Respondents

WHEREAS the petitioners have prasen nied under Sections 10 to 12 of the

Contempt of Courts Act, 1977, the above case through his counsel Se SRIMAN,

reying the High Court fo punish them for disobeying the orders of this Court
Hated OS. 70.2027 passed in WP No 1?242 of 2021, in the interest of justice

WHEREAS the said case coming on for orders ag to admission on this day
and whereas the High Court, : upon perusing fhe affidavi Sled therain, and the
order of fhe High Court dated 19.04.2022, 82.08 2022 & 23.08.2092 made eran
aru? upon hearing the arqurne: nts of Sri Siar. Adyvooate for the pelitionsr, and
of Sn Kiran Rusviar Vadlernudl, Advocats for Respondent Nad, and of Sri Vv
Ashok Ram, Advocate for Respandent No.2:

. CE.No.1054 of 2022:

Seiween :-
Batini Venkateswarlu, S/o. Battiai Hanumantharac, Aged about 59 years,
DS. 188, 8.0. Colery, Sivanuram Vilace, Vinukonda Mandal, Guntur Clistrict,
AS ie
_ Petioner,
AND
1. So Gopal Krishna Owivadi, Principal Secretary io Goverment,
popartment of Panchayat Raj and Rural 5 Jepartment (RDI, 5? Slack,
Ground Floor, Room No. 107, A.B. Secrefarial Office, Velagapudl, Guntur
District, .
svi Sharmmsher Singh Rawat, Pri Inc ipal Seoreiary to Government, Finance
Department, 2° Black, 1® Floor, § Room No. 280, A.P. Secretariat Office,
Velagapud), Guntur District.

_ Respondanis/Canisiiners.

WHEREAS the petitioner has presented under Seotions 10 to 12 of the
Gantermipt af Courts Act, 1971, 5A w Art ole ae 15 of the Constituti ion of india the
above case thraugh his counsel Sri Narra Srinivasa Rao, praying the High Court
to fake cognizance of the contempt commit ed by the Contemnore/Ressondants
herein and ounish them with maximum imprisonmer i for utfer disobedience and
gigregard shown fo the Orders passed by the Hon'ble AP. High Court dated
20.10.2021 passed in WP.na 2867? of 2021.

WHEREAS the sald case coming on for hee fing, and whereas the High
Gout, upon perusing the ore ar af Hig mn Court dated 19.04 2022 & 23.08.2022
made hercin and affidavits Med therein and ugon hearing the arguments of Sx
Narra Srinivasa Rac, Advocate for petiioner and of Si Kiran Kumar Vadlarnudl,
Advecate for respondent No.? and of Sd ViAshok Ram, Advocate for
Respardant Nos:

OC No. 1087 of 2022:

Rehweon:
KJarahou, Gio. Kalabu Aged 47 yaars, Oce: Bus ness, Ryo. KR Pafliem
Padapadu Vilage and Mandal, West Godavari [istrict

Petitioner
AND

Sr Gonala Krishna Duiv fad, IAS, Frincipal Secretary to Gavemment of

AP Panchayat Raj and Ru Develo soment Department Secretariat,

Velagapudi, Amaravat, Guntur Dietriot,

2, St. Kona Sasicdhar, (AS, Commissioner. Panchayat Ray and Rural
Developrnant Deparimen ni Government of AP NH 18, Fadepall, Guntur
Distric

veoh

5. SN. V.Prasanna Venkatesh, IAS District Cof actor (Panchayat Wing) West -
| Gedavari af Elur.
&. Sr K.8.8.5. Srinivasa Rao, Executive & =aginger, PRI Department Eluru,

West Gorlavarl District,
5. Sr. O.Leela Mohan, Deouty Execull ive Engineer, PRI Denariment Eur,
West Godavari [Nstrct.

$. Se. Vinedkumar Daganl, Panchayat Sec: 'etary Pedapadu Gram Panchayat
Pedapadu Vilage & Mandal, West Godan ari District,

. Contemnora/Reaponcdents

WHEREAS the Petitioner Aas presented itis Canterot Case under

Sections 1) ta 12 of the ¢ rontempt af Courts Act 1871. through his counsel Sx

KAMBHAMP AT] RAMESH BASU, praying the Bigh Gout fo punish the

diful disnbedisnes m of fhe order in WP No 25074 of
2027 dated 01.14.2021. on the Mie ord

this Court.

Respondents herein, fo a ok 4

WHEREAS the said case co oming on for hearing on this day and whereas
the High Court upon the Order of High Court Gated 19-04-2022 & 24.06 2092
made herein and upon peru ING ne affidavit Held herein and upor hearing the
Srgumans of Sri Karnbhampati Ramesh Babu Advoc sate for the Pettioner and

Sri Kiran Kumar Vadiamudi "Advocate for the Ras pondent Nos.7,3 & 4

- CC.No.1059 of 2022:

Sebveen: .
Ndarahau, Sfo. Kalabu Aged 47 years, Occ. Business, Rio, KR Palarn
Padapad« Vilage and Mandal West Godavari x ettict

oP ettinner

AND
1. Srl Gopala Krishna Dwived), IAS, Principal Secretary to Government oF
AP Panchayat Raj and Rural Development Department Secretarial,
Velagapudl, Amaravatl, Guntur Distinct

é., St Kona Sasidhar, JAS, Carnmissioner Paeyel Ra and Pa ural
Development Geparimant Govern PAN ~1S, Tadepalll, G Suntur
istic ot

3. SHV. _rasanna Ve snkatesh, IAS, District Collector (Panchayat Wing}

4. SH KISS, S Brin iruvasa Rao, Executive Engineer, PR! Departmant Eluru,
West Sodavan Districh. |
5. Gc. D.Leela Mohan, Desuly Executive Enginser, PRI Qenartrnent Eluru,

Weel Godavarl District
&. On. Vinodkumar Cagani, Panchayat ponrstary Pedapadu Gram Panchayat
Padapadu Villag Se and Mandal, West Geciavarl District
._ Respendsnis

under Sections 10 to 12 of the
se through Ae course! SRi
KAMBHAMPAT! RA AMESH BABU praying the High Court fo gunish the
respondents for their wilful disabe dience fo the order dated O7.7 1.2021 passaci
in WP No 2d it 103 of 2024 | in the interest of Astice

WHEREAS the patitioners have presented
Canfampt of Courts Act, 1971, the above ca

WHEREAS the said case coming on for orders as to admiasion on this day
and whereas the High Court, Ypon PETUBING the afidevi Hed therein, and the
order of the High Court dated 19.04.2028 & 23.06.2022 made herein and UO

hearing the arguments of Sr Kambhampat Ramesh Bahu, Advocate for the
petitioner, and of Sri Kiran Kumar Vadiarmucl, Advocate for Respondent Nos.1 fo
a:

OO. No 1188 of 2022:

Beiwee:

ts. Krishna Mohan, S/o Surya Prakash Rao, aged about 49 years, Occ. Business,
Ria 2-6/2 Peniseru, EG dist.

. Petitioner
AND |

i, Gopala Krishna { Duwi vedi, Sfo. Nat known, aged abaid Major, Presently
WO ovking as a Fonciple Secretary, Panchayat Raj and Rural Developrnent
. Deparment, Secretariat bulidings, Amaravathi.
2. G.Har iran, Sfo not known, Aged about not snawn, Presently working as
District Galector, Masinaria, East Godavari District.
> M.Srintvas, So not known, Aged about t Major, presently working as
superintendent Enginear, Panchayath Raj Circle ONice, Kakinada, East
Godavari Nstrict.
4. SAB. Vara Prasad, So not & nown, Aged about Major, Presently
Working as Executive Engineer, Pane shayaih Ral Davison,
Rais amahendravaram, asi Godava 8 Distr ot
5. Sri. Sharn Sher Singh Rawat, So "Not Kn Own, aged about Major,
Presently \ waking as 3 Priricinis Seoretary, Finanoe OQepartment,
Secretariat Bul idings, Vs fagapuc: Amaravall
&. SmivkKum. Sitsha, O/o. \iic. pot known, Aged about Major, Presently
- WOKING &@s Seoret tary, Gnadepall Grarnagpanchayal, Gandepall Mandal,
East Godavari District.

nolo
'

Cad

. Respondents

we
foo
8)

Whe reas the patifloner has presented this Contempt case under Bections 16
fe 12 of the Contempt of Courts Act, 1974, through Aig counsel Sri BORKA
SAT YANARSYANA, -- prayins the -- High Sour ip _ punish _ ey

Confeammors/respardents herein, far their willlul anc int i disobedience of
the orders dated O14 -s022 passed by ths High Court in Wh No. 49 238 of 2024

in the, slereet of justice.

i.
5

bed

ait ring on this day and whersea fhe
Sdavil field he arein and the order of High Court
in and upon hes ng the ar guments af Gi Bakke
cate Jor the Feilianer anc Sn D.Sourl Babu,
Se Kiran Kunnar Vadiamudi, Advocate
shok Ram, Acivocate for fha Respondent

WHEREAS the sau cass
Nigh Cour upon peruse ing the
dated 18.04.2082 mace here
Satyangrayana Karna, AGN
Advaoate for the Respondent
for the Respondent Nod & 2 2 and 'Se Vi
Nad

GONG. Te! of 2028:

Behwean:
Musi Reddy Nageshwarac, Sfo Aninayalu, ages anout 43 years, Business, Rio
8-144, katrevulaPalll, Jagampela Mandal EG dist.
. .Paettionar
_ AND
4. Sri Gonala Krishna Owivedi, So. Nof Known, agad about Mainr, Presantly
working 86 @ Principle Secs veiary, Pane chay fat Kal are Rural Development
: Os sparenent. Sear retariat bulldin

as, Amaravathi .
2. © Nar Kran, S/o not known, Ager ¢ about nat known, Presently working as
rive sfector, Kaking 408, Ea ast Gadavarn District
3. ALB. Vara Frased, Sfo not known Ager about Major, Prasently

ve work ing as Executive E nal seer, Par chay ae Raj Division,
Ral amahendravaram, East Gadavan Dist

4. Sri. Sham Sher Si ingh Rawal, S/o. Noi Kno -- aged about Main,

P agantly Working a8 8 Prinapls Secretary, Fingnoe Oepartment,
Secretar iat al dings, Veiaganud), Amaravall,

5. Sri N. Veera Venkata Satyanarayana, So. Not known, ageci about Malor,
Fresently working as Chief Evaculive Officer, Zila Prais Parishad, East
Godavari District, Kakiy vada.

A Sn 8. Veers Srah mar , Sis. Nol Kneavn, agad about Major, Presently
working yas Secretary, Katraw apa | Gramapanchayat Rep. Secretary,

Jaggampeta Mandal, E eat Godavan District
» Respondents
WHEREAS the Peftionar have presented umder Sections 10 ta 12 of the
Contempt of Gouris Act, 1974, the above case throu - Sis counsel Sri BORKA
sae ANARAYAN a, prays the High Court fo punish the regnondent for willy
this Court in W No 19282/2024 ¢ dafied 2I1-S082, | nthe

oe
oe
os

mierast oF of justice

Nigh 'Court on per Sir ne the: atid avit { falc therein 3 nd the < order 'of High ¢ 'Cot urt
dated 19.04.2028 made hersin and upan hearing the arguments of Sd Bobks
Saiyanarayana Samia, Advocate for the FPeltioner and Sri Kiran Kurnar
Vadiamudi, Advocale for the Respondent Noss & 3 and Sn ViAshok am,
Advocate for the Respondent No.4 and Sri L Koti Reddy, Standing Counsel for
the Respondent No S:

SO No le01 of £622:

Beiveen :- a

Singamsetly Venkaleswararac, Sin. Tathaiah, agad 58 years, Oc a2 SUSINSS,
MNo TO-24, Vutukuru Vilage, Gampalagucierm Mandal, kr ishna t Cistrict.

.. PattionenPatiioner,

i. Sri Gopaia Kesh ne Dwivedi, Principat oecretary, Panchayat Raj & Rural
* Dey elopment t Deparimert, Secretariat, Velaganudl, Amaravatl, Guntur

i
. 8
we
on
B

Si & ona Sasidhar, Commissioner, Panchayat Raj and Rural Development
Oeparirnent, Government of Andhra Prades n, NH-TS, Tadepalli, Guntur
Dusted, | |

S. J. Nivas, Distrint Colleetor, Krishna EMistric
4. Sr T. Sani Reddy, Ex ecut ve Enginasr, PR 2 Division, Nuzvid, Krishna
District,

&. SrntP. Nagarnani, Panche ayat Secretary, Vutusung Vilage,
Gampalagudem Mandal, Srishna District,
6 Boflapogu Renuka, W/o. Ashinvadham, The Sermanch, Vutukury Gram
Panchayat, Vutukuru Vilage, Gampalagudern Mandal Krishna District,
_ Raspondarnis!
Respondents 1,2, 3,4, 7 and &
i Secretary,

oon SRamsher Singh Rawat, The Frincipa
i, Velagapuell, Amaravatl,

Finance , Department A.B. Secretaria
Suntur District
Res
(RY isave granted as per Court order di. 144-2082 in CoDLNeo 4204 of
WHEREAS the Petitioner has oresanted this case under Sectians iG {co 18 af
the Contemet of Courts Ast 1974, through his counsel Sri T. ve GOPAL,
praying the High Gourt to direct ihe notices ia the responds aris herein and punish
the ressondants for deliberate, intentional and willful violation of the nediers of this
Hon'ble Gaurt dated 23.13-2021 macs in WP No. 30404 ¢ 2027)

WHEREAS the sald case coming on for hearing on this day and wheraas

the Nigh Court upon PerUs! ng ihe affidavi field herein and the order of High Court
dated 20-04-2022 & 16.06.2022 mads herein anc upori hearing fhe arguments of
or Y. Venu Gopal, Advocate for the Petitioners and Sri Kiran Kumar Vadiamudi,
Advocate for the Respondent Nos.) and 2

CONG.1208 of 2022:

Setwear :-

Yallun Krishna, S/o. Setharamaya (late), aged 44 years, Oce: agriculture, R/o
H.No. 7-75, Main Road, Ralemaru Village, Krosuru Mandal, Guntur District.
..PettionerPettioner.
AND
SH Gopala Krishna Dwive adi, Frincipal Sac
Development Depariment
istrict,

wands

netary, Panchayat Rai & Rural
Secretariat Velagapoudi, Amaravall, Guntur

a. Si Kona Sasidhar, Carmmissioner, Panchayat Raj and Rural Development
Denariment, Government of Andhra PB fraciesh, NH-1S, Tadepalli, Guntur

| Detrich ;

a. Sri Vivek Yadav, District Oc ec Panchayat Ving}, Guntur District.

4, Sr G. Mutyarn Babu, Exenutive Engineer, PR] Division Guritur, Guntur

District,
5. Sri ft. Sivaiah, The Assistant Engineer, PR} Crepariment, MPDO Office,
| Sattenianall Mandal, Guntur District
Sri TV. Krishna, The Seorstary, Fa akalapadu Grarri panchayat,
Pakaianadu Vi Hage, Satlenapally Mandal, Guntur Dis

tn
tad

Respondent ts/
Respondents 4, 2 3, 8, ? and 8.
? SH Shanmsher singh Rawal, The Frincinal Secretary,
Finance Depa ment, A.P. Secrelaral, Velagaoud!, Amaravall,
Guntur D Hatrict,

. Respondent
iRY leave grant eee ney Court arder di. 144-2022 vide LA No. 1 of 2022
0}

88 p
in GAOLNo 1208 of 2025

WHEREAS the Petitioner has oressnied this case under Sections 10 to 72 of
the Canternpt of Courts Act 1974, through his counsel Sa T. VENU GOPRAL,
praying the High Court to di rect | the novices to the responds enis herein and pun igh
the resrpondants for deliberate, intentional art wilful violation of the orders of this

Hon'ble Court dated OF 10-2021 made in WEP.No. 22Q87 of 2021.

AND WHEREAS the said case coming on for hearing, and whereas the High
Cour, upan perusing the affidayil | fled therein and canier orders of this Hon'bis
Court uh, 20-04.9022 & 23.06. 2022 made herein an nd upen hearing the arguments
of Sri 7. Venu Gopal, Advocate for petitioner and of Sri Kiran Kurner Vacdlamudi,
Advooate for respondent Nos. t and 2 2

-CELNO.1288 of 2022:

Between:
Chala Padma, Wo. Prasad, aged about 37 years, Dia. 2 ~T2UA, Bathuru,
ae

Andugula Kothapalem Village, Vinuxonds Mandal, Guntur District, AP,
Petitioner

4. SH Gopal Krishna Dwivedi, Principal Secretary to Government,
opariment of Panchayat RB} & Rural Department (R.Dp, 5° Black,
ound Floor, Room No. 107, A.B. Secretariat Office, Velaggpud!, Guntur
Dist ot.
Sr Shamsher Singh Rawat,
Deparment, 2 Block, 1° Fk
| Velag jap uel, Guntur District.
Sri Te} | Ran, TRe aya nd Accounts Officer, Government of India, Ministry
of Rural Development, Krishi Shavan, Naw Oelhi,
ai Vivek Yaday, T he District Collector, Gurrtur District, Guntur.
sri Srinu Babu, Andugulapadu Grama Panchayat, Rep by Panchayat
secretary, Andugulapadu Panchayat, Vinukonda Mandal, Guntur Dratrict,
AP,

Peat

Soon "No. 2 wot' AP Seer star at Offic ice,

Cas

| SS Be

Respondents/Contamnrors

WHEREAS the Petitioner has sresanied this Contempt! case under
bections 10 fo 12 of the Conternpt of Courts Aci 1874 . trough his counse! Sri
Nava Srinivasa Rag, praying fhe High Court to unt ish thes raspondanis for uffer
disobedis ence and disregard shown te the avers dated 05.10.2021 passed by
this Court In WLPLNo. 21881 of 2024, in the Inferast of justion:;

Yas Petitioner coming an for hear ing "pon perusing the getition anc the
affidavit {8 led in support thereof and 3 the order of the High Court dt. ST-04-2023
14-08-2082 & 12.07.2082 and he and upon perusing the affidavits fed
therein, oad upon hearing the argun Mis of SRI SRINIVASA RAO NABRA
Advocate for the Petitioner and of SRIV ASHOK RAM Advocaia for Respondent
No.g, SRE TENNAT! PRABHL DASU for Respondent No.4, SRI} KOTE REonY
Advocate for the Respondent No.8:

CSNo A272 of 2022:

Between:
CH Kanna Rao, Sic, Tata Abbai, aged about 45 Years , Seo. Business, Rig, 1-
276, J. Kofhuru, East Gadavar District.

. Petitioner
AND

1, Sf Gopala Krishna Chvivedi, Sic. Not Known, aged about Major, Prasantly
working a8 3 Principia Secretary, Panchayat Ral and Rural Devel lopment
Department Sécrelariat bullelings, Amaravaihi,

©.Hari Kiran, S/o not known, Aged about not known, Pr 'esantiy working as

Distr Collector, Kakinada, Fast Gocaver) Dietict.

a. SH AB. Vara Prasad, Sfo not known, Aged about Major, Presently
working as Executive Enginear, PRE Division, Ralarnshendravaram, East
Godavari District. .

4. Sn Sham Sher Singh Rawat, Sic. Not Known, aged about Maior,
Presently working as a Princ! iple § Secretary, Finance Gepariment
Secretariat Bulldings, Velagaoudl, Amaravati,

reaal
LS

S.. Gr Ramiseiti Veara Raks, Slo. Not Known, Aged about At iar, Presently
Working as Seorstary, J "Kothuru Sramapanchayal, Jaugarngeia Mandal,
Eaal Godavari District.

. Respondents

WHEREAS the pellioner has presented this case under Sections 1G fo 12
of the Contempt of Oouris Act, (871, through His counsel SN Bokka
Salyanarayana, praying that his Hon'ble High Gourt may De pleased fo oun! sf
the respondents far wilful vidlation of Orders dated 05.10.2021 massed by this
Court in WLP No. 18888 of 2021. in the interest of justice.

WHEREAS the sald cage coming on for hearing on this day and whereas the
High Gourt upon perusing ihe affidavit a eld herein and the order of High Gourt
Ualed 22.04.2022 made herein arei upon hearing the argunuants of Sri Bokke
Satyansrayana Kar mila Advocate for fhe Pe Rioner and eri Miran Kurner
Vadlamudi, Advocate for the Respandent No. and Sri V.Ashok Ram, Advocate
for the Respondent No.4 and Sri D.Souri Babu. Advooate for fhe Respor ndent
No.3 and Sr Loti Reddy, Advocate for the Ressondent No.5:

A No.4202 of 2022:
Between:

"Guihisonda Sri Rama Murthy, S/o. Krishnaish, Aged about 88 years
Rio DLNe 23/10s, 3, Kakaninagar, Nandigam Frown, Kristina District,

. Petiioner
AND

Sr Gopala Krishna Dwivedi, S/o. Not Known, Presently Working as

Pringioal Secretary ta Government, Panchayat Raj and Rural

Developmant Oepariment, Secretariat, Velagapish, Amaravati, Guntur

District.

2. SriKona Sasithar, Sic. Not Known, Presently Working as Commissioner

for-Panchayat Raj and Rural Ceveloprnent Dapartment, Goavemsiant of

Andhra Pradesh, NH-15, 2 paeball, Gumiur Dietirios

SrA Venkateswar ararao, S/o. Not Knawn, Presently Working as Executis ve

Engineer (PRO, Bundar f Noad, Opp. PWD Gro uns, Viayawada Cay,

Krishna District.

4. SrlShaik Umar Al Basha, S'o Not Known, Presently worki MQ as
Panchayat Secre en en Special Gficer-Cum-Extension Officer,
Xonayapaiem Gramapanchayat, Under Mahatma Gandhi National Burs!

| Employment Guaranfes MGNREG Schame, Ghandralapadu Mandal,
cris ANS District of

Sri Madha Sal Ram, S/o.Net Known, Presently work ing as Panchayat
Secratary-Cum Special ONicer-Cur m-Extension ¢ Cicer, Sobbellapadu

Gram Gram Panchayat under Mahatma Gandhi National Rural
Employment Ssuaranise MGNREG Scheme, Chandralapadu Mandal,
Krishna District.

see

Ese

ra
not

» Respondents

WHEREAS the Petitioner has presented this Contempt Case under Sections
72 ta T2 of the Cantempt of Coauris Ant 1974, fhraugh his counsel ra
VALY SURYA BATTU, praying the High Court to punish the Res nondeanis f
thelr wilful disobedience of order dated 08.11.2021, passed by this Hon'ble Court
In WEP NG 28892 of 2024

WHEREAS the saki osse coming on for hearing, and w hereas the High
Gaur, upon perusing the affidavit and earlier order af tie Han'ble Court
de2e.04.2028, 14.06.2022 A 12.07 2022 made herein and upon hearing the
arguments of Sn VIN VY Surya Dattu, Advorate for peut ner and Si Kiran Sumer
Vadiamnudl, Advocate for Respondent Nos] & 2 and Sri i Koti Reddy, Standin
Gaurisel for Respondent No 5;

~CCNo. 4284 of 2022:

Hehvean: a -- . .
Madineni Siva Rama Srishna Murthy, S/o Venketa Narayana, Aged about 32
years, Geo. Contractor, Rfo.Uingagudem Vilage, Penuganchiorck: Mandal,
Krishria Distr fict, Andhra Pradesh, 7
Petitioner
. AND
1. Sridsopaia Rnishna Owivedt, Sfo Not Known, Presently Working as
Principal Secretary to Gove emment Panchie ayat Raj and Rural

Raa

Development Denariment. Secrefariat, Velagapudl, Amaravati, Guntur
District,

2. SriKona Sasikthar, Sis! Net Known, Presently Working as Commissioner
for-Panchayal Rai and § tural Development De eparimeant, Government of
arene Pradesh, NH-1S. Ta depallly, Guntur District.

3. Srid Nivas, Sfo Net Krewe Presantly working as District Collector,

Ki shna District at Machiipainam,

4 SrA Venkateswararac, S/o. Not Kna wn. Fresently Working as Executive

ginesr {RR}, Bundar Road, Onp- FVD Grounds, Viayawada City,

En
Krishna District,

5. Sri T Neerabhadt ra Ran, Sfo Not Known, Munchintala Gram Panchayat
and Anigandianaryu: ¢ Sramapan hayal, Penuganchiproiu Mandal under
Ma hatma taandhi National Rural Employment Guarantee MGNREG
scheme, Krishna District
(Reso ondents § 8 and 710 in the writ petition)

Respondents

WHEREAS the Petitioner have orasented ineer Section 10 to 1S of the
Contemat of courts Act ig? 7, above case through his counsel Sn VNU, SUryS
Bally, praying the High Court to punish the respo ondenis herein for wilful
Gisohaying the orders of the Hon'ble Court made in WP No 21080 of 2024 dated
O7-10-202 1, In the interest of fustics.

WHEREAS the sald case coming on for Rearing and whereas the High
Court, upon perusing the afk dawit Fiee! thers anand sarlier orders of this Hon'ble
Courl dt 22-04-2022, 14-08-2029 & 12.07 2009 and upon hearing the argurnents
af Sr VINA Surya Datu, Advocate for the Pett joner and of Sri Kiran Kurnar
Vadlamudi, Advocate far the Respor ident No.7 & 3. Sri Saurl Bahu OD, Advaceta
for Reepondent No.4 and of Sr} Kof Rec Bay, Advoc ate for Raspandant NaS:

"Ce No 1288 of 2Ne3-

Between :-
Dasara Venkateswara Rao, So Sambasiva Rao, Aged shout 33 years, Occ,
Business, R/o.Chandralapadu, Thurlapady, Krishna District, Andhra Pradash-
SSTITSA,
Patitionsr
AND
1 Sn Gopala frishna Owivedi Princ cipal Secretary to Government,
Panchayat Raj and Rural Devale spent Department, Serreteriat,
Velaganudl, Amaravati, G
2. Shona Sasidhar, Commissioner for Panchayat Raj and Rural
Devel opment Oepariment, Government of Andhra Pradesh, NH-16,
Tadepall, Guntur District.
3. oA Venkateswararac, Execuiive engineer (PRD, Burelar Road, ONS.
PY Grounds, Mijayawe ca Gilly, Krishn ast tet,

Caiiryt
A

tur District

4. &mC8. Naga Rani, Thurlesady Crars Pa chayat, under nena Gandhi
National Rurai Ehniemene Guarantee MGNREG Scheme,

Chandarlapady Mandal, Knshna District
aspondants

WHEREAS the petitioners hava presented under Seotians 10 te 12 of the
Gartempt of Oourte Act, 1&7, the above case through hie counsel Sq
VNU Surya Dattu, praying the High Courl ta punish the respondents for their
wilul disobedience of oner ¢ dated OS. 10.20 me massed in WIP No.2t2s6 of 202%

on the file of this Han'bie C

AND WHEREAS the said sage com! "e on for hearing, and whersas the
High Court and earlier order of this Hon'ble Court di. 29-04-2022, 14.08 3¢ 928 &
12.07, 2022 made herein and upon perusing the affidavits fied therein and up

hearing the arguments of Sd V.NLV, Surya Datu, Advocate for pefifioner anc 'of

"
"

sti Kiran Kurnar Vadiarnudi, Advooate for respondent Nos] and 2 and of Sri O.
Sourl Babu, Advovate for respondent Nad and Sri i Koll Reddy, Advocate for
Respondent Noa:

GE .No1288 of 2022:

Sahweean:
1. Chinfala Venkala Sia Ramaiah, S/o Venkateshwara Rao, Aged 53 yaars,
Ro. Seiram Certer, Penuganch! orale Vilage and Mandal, Krishna District.
2. Ranakapud) Shaskar Rac, S/o Venkaieswarulu Aged 56 yeers, R/o.D.8-87,
Anigandiapadu, Penuganchiprolu Mandal, Krishna District 522790,
Pationars
AND
Sri Gopala Krishna Dwivedi, Principal Secretary fo Government,
Manchayal Rai and Rural Development Department, Seoretariat,
Velagapudi, Arnaravatl, Guntur (istrict.
2. Sri.Kona Sasidhar, S/o.Not Known, Presentiy Working as Cornmmasionar
forPanchayat Raj and ae Deve fapment Department, Government of
Andhra Pradesh, NH-16, Tadepalll, Guntur District,
a. Srid Nivas, Slo Ne ¢ Known . Presanty Working as District Collactor,
Krishna District al Machilipatnam
4. SrA Venkateswararac, Sla.Net Kn LOW, Pr eaontly Working as Executive
Engineer (FRI), Sundar Road, Ono. P\ AD srounds, Vieyawada Oy,
Krishna [Nstrict.

Sent, padmaa, Wio.Not Known, Presently Working as Manda! Parishad

_ Develonoment Offices, Penuganchipr clu Mandal, Krishna Chetrict
STN Srinivasa Rao, S/o.Not Known, Presently Working as Engineering
Consultant, Penuganchiproiu Mandal, Under MGNREGS Scheme for
Penuganchiprolu Mandal, krishna District,
SiCh VN Mallsewararan, Svo.Not Known, Presently Working as Director
of Pay and Accounts, Works Accounts, Finanee Gepariment, Anigneya
Towers, lorahimogtinam, Kriehna District.

8. OrNalla Narasiniha Rao, Sfo.Not Known, Presently Working as
Panchayat Secretary, Penuganohiprolu Grsmapanchayat,
Fenuganchiprolu vilags and Mandal, Krishna District.

3. Sr Veerabhacra Rac, Sio.Not Known, Presently Working as Panchayat

Secretary, Anigandlapadu Gramapanchayal, Anigandianadu village,
Penuganchi foroiu: Mandal, Krishna District,

. Respondents

Whereas the petitioner has presented this Contempt case under Sections 10
to 12 of the Contempt of Courts Act, 1871, through fis counsel Sri Mr VOALY.
SURYA BATT praying the nigh Court t ta punish the OContemnors/respondants
nerein, for thelr willfad and infentional discheclience of the orders dated
US.70.2027 psased by the High Court j m WP No. 21922 of 2027 & Batch, in the
inferget of justice:

WHEREAS the sai
the High Court upon peru oe,
dt. 22.04. 2022, 14.06.2 is
affidavits filed therein and upon hearin 9 the argur rierts of BF Vv. VN. Surya Daily,
Advocate for peiiioner and of Sri "Kran Xumar Vadlamud, Advocate for

nH _ on for hearing an this day ark wheregs
ife fe cd nee rain al ne ine order o of gh Cour

respondent Nos} and 2 and of SiO. Sourt Babu, Advocate for raspandant No.4

and of Sri Ashok Ram, Advocate for respondent No' and Sr LNoti Reddy,
Advocate:

"CO.No.4295 of 2022:

Sehveen;
Bolla Chinna Venkalah, S'o. Narasimha Raa, Aged about 40 years, R/o.D No.4-
G4, Lakshminuram, Chandralapadu Mandal, Krighna District.
. Petitioner
AND

J. SrSupals Krishna Ds wivead! S/o Not Knew, Presently Work ng as

Fringipal Secretary fo Government, Panchayat Rai and Rural
Develooment Departmen at Secretarial, Velagapucl, Amaravell, Guntur
- District.

2. SrLKora Sasi ah fay, Ofc. Not Known, Presently Working as Commissioner
for Panchayat Raj and Rural Deve lop ment Depariment, Government of
Andhra Praciesh, NN-1S, Tadepalll, Guntur Olstrict.

A. SrA Venkateswararac, S/o Not Known, Praseantiy Working as Executive
Engineer (FR), Bundar Road, Oop PWD Gre sunds, Viayawada City,
Krishna District.
orOmar All Pasha, S/o.Not Known, Presently Working as Panchays!
Secrefary, Gudimetia Grarnana: nohayat, Under Mahatma Gandhi National
Rural Employment Guarantes Scheme, Chandralanadu Mandal, Krishna
District,

. Respondents

WHEREAS the Pellllaner has presented this Contempt Case under Sentiens
1 to 72 of the Contempt of Act 7971, through his counsel Sri
VIN AVESURYA DATTU. praying the High Court fo punish the Respondents far
thelr wilful digobedignos of orders dated 08.12.2024. passed by this Nan'ble
Gourt in WEP_No 28041 of S094.

WHEREAS the said case
coun. UNG gerusing the avid
h.25.04 2022 & 12 Of 8022 made herein rand |
VON V Surya Datu, Advecaie for petiiioner and Sr Kiran omar Vad mudi,
Advacate for the Respondent Nos.? & 2 and Si Sourl Rabu. D, Advocate for the
Respondent No.3 and Sri LXell Reddy, Stand ng Counsel for the Respondent
Nos.

some on for ad and whereas the High
se of this Horrble Co mut

_SENo.1298 of 2022:

Setween:

Veit Appa Rao, S/o. Venkateswara Rao, Ar ued about 85 years,

. Ro. Subbaiahgudem Vili age Peruganchigrvolu Mandal, Krishna District, Andhra
Pradesh,

. Petiioner
ANR

ward

Sti Gopala Krishna Owived!, the State of Andara Pradesh, Rap by

anche! Secretary Pane and Rural Developme ent Depart? Mert
secretariat Bull idings Vels UAmigravaiht, Guntur [ietriet

2. Sriddona Sasidhar, Sfo.Nol Known, Presently Working ss Sammissioner
for Panchayat Ray and | Rural Develoaoment Department, Governmant of
Andhra Pradesh, NH-1S, Tadex oa h, Guntur District.
SrA, Venkateswarar do. afo. Nat Known, Presently Werk! Ning as Exenutive
Engineer (PRI), Bundar Road! Opp. PWD Gro nda, Viayawada City,
Krishna £ District,
4. Sri J Nivas, ofa Net Known Pre ssantiy working as District Collector KN ahna
District at Machi patra

1AYS

S. GB Yedukondaiu, Sio Net Known Presently Working as Nawabneta
Gra am Panchayat under Penaganschipralu Mandal, Krishna District.
. Reapondents

. WHERE AS the Petioner has ore sented this Contempt Case under
Sections 10 to Ts of the Contempt of Saurts Apt 4 Os i, through Ais counsel Sri
VAN AC SURYA DATTU, praying the High Court to punish the Respondents | herein,
for their wild disobesiiannes of the orders In WP No. S107s of 2024 dats ad
OF T0202 4;

WHEREAS the aaid cage coming an for hearing on this day and whereas
the Nk igh Geurt upon perusl ng the affidavit fisid herein anc the arder of Nigh Court
dated 22.04 2022, 14.08, 2082 & 12.07.2022 made herein and upon hea aring the
arguments of Sri V.NV Surya Dattu, Adyooate for the Pefifioner and Sr Kiran
Sumar Vadlariudi Advocate for the Resrondent Nos.1 & 2 and Sr b. Sour
Babu, Advocate for the fespondent No.3 ard Sri i Koti Recidy, Standing Course!
for the Respondent No.8

6.No.1297 of 2022:

Beiween:
Madinani Venkata Rao, S/o.Chinna Basavayya, Ager about 43 years
Ric. Ungagudem Vilage, Vateaval Mandal Krishna District, Andhra Pradesh.

. Petiioner
. AND

1. Sri Gapals Krishna Dwivecl, Sfo.Not Shown, Presently Working as
Principal Secratary to O over seit, Panchayat Ra} and Rural
Development Department, Secretariat, Velaganudi, Arnaravati, Guntur
Oistrict.

&. OSrikKonea Sasidhar, Svo.Not Known, Presently Working as Cornmnigsioner
for-Panchayat Raj and Rural Devels onment Depariment, Government of

| Andhrs Pradesh, NH-16, Jadepall, Curfur District.

3. SLA Venkateswararac, Sio.Not Kno avr, Presently Working as Executive
Engineer (PR), Bundar Road, Oop PWD Grounds, Vieyawada City,
Kehna District

4. Sri. Nivas, So Not Known Presently working as District Collector Krishna

District af Machiipa Nam,
5. On PLSrikanth, S/o Not Known Presently working as Se ecrefary fo
Makkanat Grama Pane seyat, Krishna Distnet, Andhra Pradesh,

.. Ressondeants

WHEREAS the Petitioner has presented thia Contempt Case under Sections
"9 to TZ of the Contempt of Courts Act 197 7, through Ais counsel Sr
VN Surya Datli, praying the High Court fo punish the Respondents for ther
WRU! disabedienos and violation of orders dated GF 16.2024, passed by this
Hon'ble Oourt in WOP Ne 21148 of 8Go4.

WHEREAS the said case coring on for hearing, and whereas the High
Court upon perusing the affidavit and earlier order of this Hor bie Geurt
GLB .08 S082, 14.08 2022 & 12.07 S082 made herein and "PUN hearing the
arguments of Sri VN IV Surys Detty, Advocate for peltionsr and Sri Kiran Kumar
Vadlamudi, Advonate for Respondent Nos] A Ss and Sri Sourl Babi, Advocate
for ihe Respondent No@ and SN { Kot! Reddy, Standing Counsel for Respondent
'No &

SC.No.1348 af 2022:

Between:
Ganne Nagabushanam, S/o. Venkata Chalapathi Rao, Aged aboul 57 years, Coc
Contractor, Rio. Vilgyawaca, Krishna District, Aoefhra Praresh.

Petitioner

wet
sae

ANS
1. Sr. Gopala Krishna Owivedi, Sio.Not Known, Presently Working aa
Pring pal mecratary to { Gover nnery, Panchayat Raj and Rural
Development Oey partment, Secretariat, Valagapudi, Armaravatl, Guntur
Distict
&. Sr.kona Sesidhar, S/o. Not Known, Presently Working as Commissioner
for-Fanchayat Ral and Rural [ velo yOMent Departrnent, Government of

Aneihra Prariagh, NAA '8, Tadeasih, Guntur District

J Nivas, Sio.Not Known 1, Presently Working as District Collacter,
Krishna Cisinof at Machdigainam.
4. SA Venkaleswararac sore K
Engineer {PR}, Bundar Road,

Kris shina District
6. Se &. aon Gals ee Not Krc WN, Konekanchi Gram Panchayat Under-
; mm ioymnent Gueranias MGNRES

Kristina Oistrict.

esamly Working as Executive
Grounds, Vdayawada City,

ao a7 yey
5
"4
we
ie
ry
wis
oI

Scheme, Pas naganc sehipro ola a Man
Respondents
WHEREAS the Petitioner have Se
Ganamot of courts ho! WQPT, above
Datu, graying the High Oourt fo pu
lisobeying the ordars of the Han'bie ¢

| O8-TO-2027, in the interest of justine.

ented under Section (G in 12 of the
s through Ais counsel Si VINUV Surya
: # YS respond faris herein for their wiful

made in WP No 2TSAS of 2de4 dated

WHEREAS the sald case corning on for nang and whereas the High
Court, upon perusi ny the afidayid Hed therein and earlier orders of this Hor 'ble
Wourl dh 26-04-2082, 14-08-2089 & 12.07 20209 ae "pon hearing the arguments
of Sd V.NVioSurya Dattu, Advocate for the Petifoner and of Sd Kian Kumar
Vadismud? Advonate for the Respandant No.4 @ 2 2, &fi Sourl Babu 0, Advocate
for Respondent Naot and of Si i Kon Reidy, Advos ate far Respondent No.5:

CONo.1353 of 2022-

Behveen:
Vatlepu Bala Koleswara Rao, Sio. Kotaiah, ; Aged 1 So Years, Coc: Susiness, Ryo,
Vaddepsiem, Rudrakota Vi age, & Naval Mandal, $ SB Nellore District
Petitioner
. AND

Y. Sr Gopal Kris ishna Owived?, Sfo. Not Known, Word! ing as Princinal
Secretary to Government, Panchayat al and Rural "Development
Deparment, Secretariat, Ve dagapud, Amravati, Guntur District,

é. Sf Kona Sasidhar, Sio. Nof Known, Working as Cammissioner,
Panchayat Raj and Rural Davelog re Department, Government of
Andhra Pradesh, NM -18, Tad femal), Guntur District

3. Sri VN Chakradhar Babu, Slo. Not Known, Working ag Distric Collector,

S.P.S.R Nellore District at Neliors. .

4 Sra, Ravi Kumar, So. Not Known, Goce. Executive Enginear, Pane shayat
Raj, Raval, SPS. Nellore Dist

8. Sri Ravi shandra, Sfo. Not Anown, Dee, Panchayat Secretary,
Gowravaram Gram Panchayat, Kavall Ma: dai, S-P.S.R Nellore District,

. Respondents

WHEREAS the petitioner has oresented this case un: der Sestians 10 fo 12
af the Contempt of Courts Apt, Tort, through his counse! M/s. Ninumagadda
Revaili, praying that this Hon'ble N High Cau May Be pleased ta punish the
ne eoenis for their wilful dlsobedience of Order dated 28.01.2023 passad by
tis Court in WEPLNG. 1702 of 208 gong with other batch matiers in
WP No. 10038 of 2027, in the interest of lustk

WHEREAS the said case coming on for hearing on ths day and whereas the

High Court upen perusing the affidavit feid Reren and the c order of High Court

dated 28.04.2022 made herain ang Upon hearing the argumente of Mi

Nimmagadda Ravathi, Advocate far the Petitioner ane Sri Riven Kumar
Vadlamudi, Advecate for the Respondent Nos.7, 2 & 4 and Sr T.Prabhu Gas,
Advecsie for the Respondent Nod and Sn Vinod «. Reddy, Advocate far the
Meapondent Nod:

" £C.No,1403 of 2022:

Between:
Vatlenu Bala Koteswara Rao, Sfp. Nata ah, Aged 49 Years, Cree. Susiness, Rig.
Yaddepaiem, Rucrakota Vilage, Kava! : Mandal, 5.P.S.8 Nellore Distro'
Petitioner
AND
1. Sri Gopal Krishna Owivedl, S/o. Not Known, Working as Principal
Secretary to Government, Panchayat Raj and Rural Developrriant
Deparment, Secretariat, Velagapudi, Amaravatl, Guntur District.
Sri Kona Sasidhar, S/o. Not Known, Working as Co HTuTHesioner,
Panchayat Raj and Rural Develooment Caparme ent, Government af
Andhra Pradesh, NH -18, Yadspall, Gurrtur District.
3. Sn VIN Chakradhar Babu, Sig Ne Nnoawn, VYorking as District Coflecta
S.P.8.2 Nellore (istrict at Nelin
4. Sr A Ravi Kumar, Sio. Ne ot known, Qoeca. Executive Engineer, Panchayat
Raj, Kavall Cluster, Kavall, SPS. Nedra Distrie
5, Sr © Venkateqwarly, Slo. Nat Rrown, Ooe. Deputy & xeculive Engineer,
PRI Sub Chvisian, Raval, S.P_S.R Nellore one ict
8. Sri Sresrarn Sp senivasule Sfo. Not known, Occ, Assistant Executive
Engineer, Mandia Praja Carsihad OMice, Kavall S.FS.R Nellore District
7, Of GVenkateswarlu, Sfo. Not Known, Qe. Panchayat Seoretary,
- Rudrakola Gram Panchayat, Kavall Mandal, 8.2.5.8 Netlore District
. "espondaents

WHEREAS the petitioner has presented this case undar Sections 10 fe 12
Gf the Contempt of Courts Act, 1974, through Ais counsel Mis. Nirrragadda
Revathi, praying that this Hon ble High Count may be ples aed fo punish the
respondents for thair wilful viclation a: ng deliberate disobedience to the Orders
dated 03.08 2028 passed uy this Gourt in WP No 2581 of S082, in nthe interest of
WHEREAS the said case cor ming on for hearing on ihis day and whereas the
High Court upon perusing the affidavit fell hersin andl the order of High Court
dated 28.04.2022 made herein and LONI nears the arguments of M/s
Ninmagadda Revathi, Advocate for the Pet honer and Sti Kiran Kumar
Vadlamudi, Advecate for the Respondent Nos.3, 2. 4, 3 & 8 and Sri T Prabhu
Das, Advocate for the Respandent No.3 and Sri vir 108 "x Reddy, Acvocate for the
Respondent No

"SC.Ne.1410 of 2022:

Between:
carle Srae Rama Murthy, S/o. Subbaiah, Aged 82 Years, Ooo. Business, Bio.
P Bheamavaram V3 Hage, Suischayyapeta Mancal, Visakhapatnam Disidet

.. Petitioner
AND

Gopal Krishna Dwivedi, S/o. Nat Known, Working aa Principal S secretary fe
Goverment, Panchayat Raj and Rural Develonprnent Denariment
Secretarial, Velagapudl, Armsraval, Guntur (iatrict,
2. Sr Kona Sasidher, Sie. Not Known, Work! ing as Ganwnissianer,

Panchayat Raj and Rural Chaveloninis ant Department, Government of

Andiva Pradesh, NH -19, Tadesaill, Guntur [Natio
3. Sri Dr. Mallikarjuna, Sig. Not Known, Wo: RING BS District Collector
{Panchayat Wing), Visakhapatnam af Visakhapainam,

4. Sn Kriahne Reddy, Sic. Not known, Occ. Executive Engineer, PRI oivision
Mahatma Gandhi National Rural Employment Guarantee MGNREG
Scheme, Visal shapatnam [Netricl at Visakhapainam,

«. GSontemmors

Whereas the peltioner has oresenfed this Contempt case under
Sections 10 fo 12 of the Contemot of Courts Act, 1874, throu igh Ris counsel M/s.
Nimmagaida Revathi praying the High Court to punish = the
Gontemnors/respondents herein, for their willl and intentional disabs
the orders dated 08.10.2021 passed by the High Court in WP No. 16?

WHEREAS the sald case corning on for hearing on this day and whereas the
High Court upon perusing the affidavit feld herein and the order of High Court
dated 28.04.2022 made herein and upon fearing the arguments of Mis
Nimnmagadda Revath, Advorats far the Petitioner and Sr Kiran Kumar
Vadiamud), Acvocate for the Respondent Nos.t & 2 and Si O.Sour Babu,
Advocate for the Respondent Nas.3 & 4

GGNotAg? of 2023:

Between:
Koneru G Gopaia Rao, S/o, Nagesw vare Rao, aged about 69 years, DYo. §.29-73/1,
Kasturivari street, Reoalle Mand ai, Guntur District, AP.

. Petitioner

i. Sri Gopal Krishna | Chvive adi
Pr HG! pal Secretar

eee ate oF Andhra Pradash, Rep by is

ent of Panchayat Raj & Rural Departiren "if
aie Distviet.

aie of Andhra Pradesh, Rep. by is

rn nent Secretarial, Velagapudi, Guntur

ES oe
2. SH Shamehor 'singh Ray vat the :
Frincinal Secretary, Finanos Departs
District,

fy
oe a GS

. Respondenis/Cantemnors

WHEREAS the pelitionsr | HAS presentec i this case under Sections 10 fo 42
of the Gantempt of Courts Act, , TSP 4, thro ih his counsel Sri Srinivasa Rao
Narra, praying that this Hon'ble High Court may be pleased fo punish the
respondents for ufer cisobecionce 3 anc disregard shown io the Orders dated
20.01.2022 passed by this Court in WLPLNo 188d of 2022, in the interest of
justice.

wi TEREAS the § Sai Kc CBSE corr ie on for pean ont sO Ws cay and W hans ae e

dated 39.04.2022 made here in and uper on he earh ng 'the arguments of Sri Stink vasa
Rao Narra, Advocate for the Petifioner and Sri Kiran Kumar Vadiarnucl, Advocate
for the Respondant No.7 and Sri VAshok Ram, Advocate for the Respondent
No.2:

* oe

VCENG.1478 of 2023:

Sehvean:
Jalarao Nasina, So, Nasina Ja! igh, aged 48 years, Geo Cultivation &
Contractor, Rfo. HNed-80, Musun: vu, Gher snchugan igaiem Village,

KavaliMandal, SPSR Neflare Distioh

_ PestitienanPatittener
AND

1. SrbGapala Krishne Owived, Principal Sere ry, Panchayat Raj & & Rural
| Development Department, Seoretar rat, Velaganad Amearavatl, Guntur
District. |
«. Or. Kona Sasidhar, Commissioner, Pane Hayat Raj & Rural Gevelnoment
Fs

Department, Goverment of Anohra Bracks sh, NN -16, Tadenall, Guntur
Oistrict,

3. Mr RVN Chakradhar Babu, The EMetrict Collector, SP SR Nellore District,
4. MraAd Ravi Kumar, The Exeoutive Engineer, PRG Division, Kavall, SPAR
Nellore District
S. Smi Rama Devi, Panchayat Secretary, Chenchuganipatem Grarn
Panchayat, Chenchuganipalam Vilage, Ravalidandal, SPSR Nellore
0 strict,
& Mr P.Ramana Reddy Pay and Accounts Officer, Works Accounts, Neliora,

SPSR Naliore Disirict
*, Mr Sharnsher Singh Rawat, AS, The Prinsinal Secretary, Finanoe
Department, AP Secretariat, Ve slagap PUR, Amaraval, Guntur District.
RY Leave granted as per Court Order dE ZQOAIO22. Vide [A Naot oF 2023 in CO
No id?s of 2023.
. Respondents

WHEREAS the Petitioner has oresanted this Contempt Case under

Sections 10 to 12 of the Cont emp of Courts Act 4 (O74, Lhraugh Ais counsel Sr

TAMENU GOPAL. praying that this Non'ble High Court may be pleased to punish
the raspondenis hersin for their wilful anc deliberate vielation of the order
WLP No 2883 of 2022 dated OF 08 2029.

WHEREAS ihe said case caming on for hearing on this day and whereas the
High Dourt usen perusing the affidavit field herein and whe order of High Court
dated 29.04.2022 made herein and upon hearing the argurnents of Sd T. Venu
Gopal, Advocate for the Petifoner and Sh V Ashok Ran, Advocate for ihe

Raspondant No;

~EC.No.1478 of 2022:

Befwean:
Yhota Srihari, So _ThotaVenk alaNarayana, aged 38 years, Occ: Cultivation and
Gantractor, Ro. H.No.t '0, Graddagunta Vilage, AurMandal, Nellore District,
. Petitioner Petitioner
AND

1 Sr Go pala Krishna Dwivedi, Principal Secretary. Panchayat Raj & Rural
Development Deparimant, Secrefariat, Velaganudl, Amaravall, Guntur
Detrich.

& Sf. Kong Sasidhar, Commissioner, Panchayat Raj and Rural
Develonment Deparment, COVENTHy von of Andhra Pradesh, NH -16,
Tadepat i, Guntur [istriet.

3. Mr. KVN Chakradhar Babu, The District Collectar, SPSR Nellore District,

§. MraAd Ravi Kumar, The Exeoutive Engineer, P RU Division, Kavall, SPSR

' Neatore Cistrict

S. Mr. N krishnaiah, Panchayat i Secrelary, Batrakagoliu Gram Panchayal,
Batrakagaiy Vi Hage, AllyMandal, SPSR Nellore Distric

& Mr. P.Ramana Reddy Pay and Accounts Offic ser, Vi vorks A coounts, Nedions,
SPSR Nellore District,

?. Mr. Sharnsher Singh Rawal JAS, The Principal secretary, Finance
Department, AP Secretariat, Velagewud: Arraravall, Guntur (istrict.

RY Leave granted as per Court Order di. 29/04/2022. Vide IA No of 2022. in cc
No l47h of 2023.

. Respondents

WHEREAS fhe Pefifioner has presented this Ce onempt Case under
Sections 1¢ fo 12 af the Contempt of Courts Act 1974, through his counsel Sri
TVENU GOPAL, praying that this Hon'ble Mi ah Gourt may be 'plsased fo pur
ihe respondents herein for their wilful and daitberate violation of the order |
WOR No. 2088 of 2022 dated 37.01 2082:

WHEREAS the said case corning on for hearing on this day and whersas the
High Court "Upon perusing the aficavi feid herein and the arder of High Court
daied 29.04.2082 made herein and upon hearing the arguments of SAT Venu

Ae.

Sapal, Advocate for the Feltioner and Sri VAshok Ram, Advocate for the
Rasoondent No.7,

vEONo A478 of 2022:

Betwean:
Natiembaku Polsiah,
Cortractor, Ric. No Teg
Nellore District,

Sia. venkaie' B98 43 years, Gom Cullivation &
turin Vilage, Kothapalern, Al urMandal, SPSR

.PatiiionarPettionsr
AND
1. Sr.Gopala Krishna Cavived!, Principal Secretary, Panchayat Raj & Rural
Develooment Department, Secreta vial, Velagapud!, Amaravati, Guntur
Cistict,
Sri. Rona Sasidhar, Camrmissioner, Panchayat Rai and Rural
Development D Oepariment, Government of Andhra Pradesh, NM -18,
Tadepall, Gurtur District.
S. Mr SVN Chakradhar Babu. The District Collector, SPSR Netlora District,
&. MrAJ Savi Surmar, The Executive Engineer, PR) Division, Kavall, SPS
_ Netore District.
o. MrAbdulZaheer, Panchayat fea
Vilage, AlusMancdal, SPSR Nello
8. Mr. PF Ramana Reddy Pay and 'Ace
SPSR Nellore Cistric
7. Mr Shamsher Singh Rawat The Principal Seorestary, Finance
Department, AP Secretar 'at Vel la gapudl, Amaravatl, Guntur District.
R ? Leave granted as ser Court Order dh 2at4/20e3 Vi de IA Not of 2022. in
CG No. T4'%S of 2022.

a 2
neg
eB
rh.
my
Es
Ay
"2
@
aS
3
"ts
3
3
£3
a
3
an
&
oe
"4
&
3

. Respondants

WHEREAS the Pefiion

aner has pr esenied this Contempt Case undar
Sections 10 to 12 of the Conte

pt of Courts Act 1974, through his counsel Sn
TAVENU GOPAL, praying that this H ion'bie H igh Court f may be 'pleased fo punish
the respondents herein for thelr x and dadiberate vidlation of the order in
WLP No 2196 of 2022 dated OF 02 2

WHE PREAS the said case caming an for hear ing ort tus day anc whereas tha

High Court upon perusing the affidavit Held herein and the order of High Court
daled £9.D4.2022 mace herein and "oY Hes
i

' ing the arguments of Si T Venu
Gopal, Advacate for the Petitioner and Sri v A

vAsnok Ram, Advocate for the
Respondent Nov?:

"CC,.No 1478 of 2032:

Retwean:
Suchingan Mamatha, Sfo B-Babu, aged Se years, Oco: Cultivation and
Contractor, Rio. H.Ne. 1-6 iskapat! te Vilage, AlluruMandal, Nellore District,

. .Petitioner/Patitionar

AND

1. SrGepala Krishna Dwived!, Principal Sec aiary, Panchayat Rai & Rural
Development Depdarimert, Secretariat, Velagapudl, Amaravatl, Guntur
District.

Sr. Kona Sasicdhar, Commissioner, Pan imhayal Raj and Rural
Development Deparment, Government of Andhra Pradesh, NH -76
Tadepalll, Guntur District,

'Mr KVN Chakradhar Babu, The [istrot Sod ectar ', SPSR Nellore Districs,

| MA Ravi Kumar, Ths Executive Engineer, P Bf Division, Kavall, SPS
Natiore District. .

Put

de 60

§ a
at

S. Mr Murali krishna, Panchayat Seoratary, Iskapalll Gramm Panchayat,
iskapalli Vilage, AlurMandal, SPSR Nellore [Netrict.

&. Mr PRarnane Reddy Pay and Accounts Officer, Works Accounts, Nellore,
SPSR Natiore District,

*. Mr Sharmsher Singh Rawat, IAS, The Principal Secretary, Finanos
Department, AP Secretariat, Velagaoudi, Arnaravatl, Guritur District

RY Leave granted as per Court Order di 28 #Od 2082. Vide iA Nat of 2023 In CS

No. 1479 of S022.

mes pondants

WHEREAS the Petitioner has xs presente sd thus Gonfempt Case under
Sections 10 to 12 of the Contempt of Courts Act 1974, through his counsel Sri
TVENU GOPAL, pray: ng that this Honbis High Court may be picased to punish
ihe respondents herein for their wilful and deliberate viclation of the order in

WIP No 2226 of 2022 dated 04.02. 2022:

WwW HEREAS the sald ¢ ase coming on for hearing an ih $ day and whereas the
High Court upon perusing the affidavit field herein and the order of High Court
dated 29.04.2022 made herein and upon hearing the arguments of Sri T Venu
Gapal, Advocate for the Petitioner and Sri V.Ashok Ram, Advocate for the
Respaonient No ?:

ES.No.1808 of 2022:

Sehveen:
Talibayina Satyanarayana, Sfo. Anjaneyulu, Aged 45 Years, Occ Cullivatian,
Rio, Door No.2-534, Chakkapall Vilage, Musunuru Mandal, Eluru (istrict

. Petitioner
AND
Si Gopal Krishna Dwiveel, S/o. Not Known, Work ing as Frincipal
Secretary to Government, Pansh yayat Ral and Rural Development
Department, Secretariat, Vel agapudi, Amaravall, Guntur District
&, Sr Kone Sasidhar, S/o. Nat Kriown, Working as Comm ISSIONGY,
Panchayat Ral and Rural Devel opment Capartmert, Government of
Andhra Pradesh, NH AB. Tadepall, Guntur District
_ Sri V Prasanna Vankaiesh, Sic. Not Sncwn, Work ing as Distrind Callectar,
Rluru, Eluru District.

4. Sri Tatiparthi Bap! Reddy, Sfo. Not Known, Working as Executive
Engineer, PRI fivision Mahatma Gandtt National Mural Employrrant
Guarantee MGNREG &cheme, Nuzvid, Eluru District

5. Sr Raghu Ram, Sfo. Not known, Gos Deputy Exenut ive Engineer, PRI
sub Division, Nusvid, Eluru District.

&. Sri Narasimha Rao, S/o No ct known, Occ Assisiant Engineer, Mao Office,
Musunuru Mandal, lun isict,

7. Sr. M.Sravathi, Wo. Net known, Dco Panch jayal Secretary, Ohekkapalli
Gram Panchayat, Musunuru Mandal, Eluru Distriet.

. Reapordants

Whereas the petilianer has presented this Contempt case under Sectians 10
fo 12 of the Cantermpt of Courts Act, 1971, through his counsel M/s. Nimmagadds
Revathi praying the High Court to punish the Conternnores respondents herein, for
thelr wilful and intentional disebedience of the orders dated 24.01.2082 passed
by the Hj igh Court in WP No. 1882 of 2022, in the interest of justios.

WHEREAS the sald case coring on for hegring an this day and whereas the
High Court upon perusing the affidavit field herein and the order of High Court
dated 14.06.2022 made herein and upon hearing the arguments of Mis
Nimmagadda Revathi, Advocate far the Pstiiener and Sri Kiran Rumer
Vadiarnudi, Advonate for the oe. Nos] & 2 and Sn P.Sridhar Reddy,
Advocate far the Respondent Nos.2 & 4 and Sn D Sour! Babu, Advocate for the
Respondent Nos.5 & 8

"et
§

ww COLNO.1838 of 2622:

Setween: a oa
Mandalapu Venkata Rao, Sfo. Venkata Subbaiah, Agad 52 Years, Oce.
Business, Rio, Sankerapurarn Vilage, Mundlamuru Mandal, Prakasam Uistrict.

»»» Petitioner
AND

Sri Gopal Krishna Owived:, S/o. Not Known, Working as Principal

Secretary to Gavarnmen, Panchayat | Nef and Rural Develormaent

Deparment, Secretarial, Velagagud:, Amaravad, Guntur District.

Sri Kona Sasicdhar, S/o. Not Known, Work dng as Commissioner,

Panchayat Raj and R 'ural Develogment Den ariment, Sovamment of

Andhra Pradesh, NH -16, Tadepall, Guntur £ strict,

3. SA & S oxnash kumar. Sia, Not Known, Working as Distdet Oallectar
ancnayel Wing), Frakasam District at Ongoie

4. Sri Seana Reddy, Sfa. Not known, Oce. Project Oy rector, District Rural
Dev velopment Authority DWAMA Project, Prakasam District at Cingole.

Sr lL. Viiay Kumar, S/o. Not known, Qos. Executive Engineer, Panchayat

Raj and Rural Devel lopment Des parte anf, Santhanets, "Ong ole, Prakasam

Dieiric

. Respondents

VWhereas the patiioner has presen
fo 12 of the Carternpt of Courts
Nimmagadda Revathi sraying
Contemnors/respondents herein, ror their

d this Cartempt case undar Sections 10

et, Te?t, through Ais counsel M/s.
i. High Court fo punish the
WHILE and infentional disobedisnas of
@ High Court In WP No. 20487 of 2021,

in the interest of justice.

WHEREAS the sald case coming on for hearing on this day and whereas the
High Court upon perusing the ¢ affidavit fleld here mand the order of High Court
daied T4.06.2082 made Aerein and UPA heating the arguments of Mis
Nimmagadda Revathi, Advecate for the Petitioner and SN Kiran Kumar
'Vadiamuol, Advacate for the Res: pendent Nos.t & 3 and Sri D.Sourl Sabu,
Advocate for the Respondent No.8:

oe. No 1680 of 2022:

Between:

Thoata Srihari, Sio. Thofa Venkata : earayana, aged 29 years, Occ- Cultivation &

Contractor, Ryo. H. No. 7-60, Gracidag mia Vilsge, Alur Mandal, Nellore District.
Petitioner! Pestitfener

4. Sropala } rrincipal Secretary, Panchayat Ra) and Rural
eveloomentt Donan ment. "Secs Marial, Velaganurdl, Amaravatl, Guntur

Ustrict,
2. Sri. Kena Sasidhar, Commissioner, Panchayat Raj & Rural Developrnent

Department, Government of Andhra Pradesh, NH ~18, Tadepalll, Guntur
District.
3. Mr. RVN Chakracdhar Sabu The Dieirint Cal Sector, SPSR Netiore Dietrict.
$. MrAd Ravi Kurnar, The & "et culive Engineer, PAY Division, Kavall, SPSR
' Nediore Distries
5. Smt Tanula, Panchayat § screiary, Graddagunta Gram Pa anchayat,
Grad dagunta Village, Atle 'Mandal, SPSR Nellore Cistrict.
8 Mr. P.Ramana Reddy, Pay and Accounts OM loar, Works Accounts,
Nellore, SPSR Nellore Distric
. Respondenta/Respondents 1,2, 3, 4, 8,

ae f

?. My Shamsher Singh Rawat. IAS, The Princinal Secretary, Finance

Department, A.P Secretariat, Velagapudl, Ar@ravat!, Guntur District,

, Respondent
{RY impleaded as ger court order dt. 08.08.2022 vide IA Nod 'of 2022 in OG
Na. 1660 of 2022)

Wa JEREAS the petitioner has oresentad this cas & under sections TQ fo 12
of the Contempt of Courts Ast, 1871, through his counse! Sri Tengu Gopal,
praying that thie Hor'ble High Court nay be pleased fo punish the respondanis
for wHHul and deliberate Violalion of the Grder dated 28.01.2082 passed by this
Court in WP No. 1998 of 2025. in the interest of luetios.

WHEREAS the said case caming on for hearing on this day and whereas the
High Court upon perusing the affidavit field herein and the order of High Court
dated 14.08.2022 made herein and upon hearing the argurnents of Sri TAvenu
Gopal, Advacate for the Petitioner and Sr Murari Kumar Vedi amudi, Advacate for
the Respondent Nos, 2 & 4 and Sn T.Prabhy Das, Advooate for the
Rescondent No.3 and Gri V Ashok Rarn, Advocate for the Respondent No.7?

* €C.No.1683 of 2022:

Seiween:
OG. Veerababu, Sin. Krishna, aged about 45 years, Rio. D.No. 12-216,
Stanagaram, Jaggampeta Mandal, East Godavari District.
. Petitioner
AND
1. Sr Gopala Nishna Dwivedi, S/o. Not Known, aged about Malar, Presently
working as a Princinle Sevretary, Fanchayat Raj and Rural Develaprnent
Gaparinent Sacretanat buldings, Arnaravathi.

s. KumySnit. K. Sukia, WiDYo. not known, Aged about Major, Presently
werking as District Collector, Kakinada (istrict, Kakinda. (Earlier East
Godavari Distd ot, Kakinada)

3. Sri M.Srinivas, S/o not knawn, Agad about Major, Biesently WOTRING BS
Superintendent Enginesy, Pai nachayath Ral © cis Offos, Kakinada,

Kakinada Distiat. (Earlier East Gadavari (Nstric!, Kakinada}

& Sr AB. Vara Prasad,, Sfo not mown "aged about Mafur, Presently

' WOKING as Executive E nel Heer, Panchayath Rai Division,
Rafamahendravaram, East Godavari (Netrict. (Earlier East Godavari
District, Kakinada)

S$. Sq, Sham Sher Singh Rawat, S/o. Not Known, aged about Malor,

Presently working as a Principle Seeretary, Finance Department,

Secretariat Sulldings Velagagudi, Amaravall,

5. YY. Ganesh Babu, sfo.not known, Aged about Majar,Presen dy warking as
secretary, Jaggaripeta Gramapanche vat Jaggampeia Mandal, Kakinada
District, (Earl fer East Godavari i Distrie

?. Survoreat Tarangini, WWADo. not mown Aged about Major Presently

working ag Secretary, K. Gonalapurarn Gramapanchayal, Sandepalt
Mandal Kakinada District, (Earlier East Godavari District),
< RER HONS

Vhereas fhe petiioner has presented this Contampt case uncer Se a
to Te of the Contempt of Courts Act, 1971. through Aw 38 mee Sri Bokka
Satayanaryana praying the High Court ts ounish the Contemnors'respandents
herein, for ther wilful anc infeniansl disobedience of the orders dated
O5.10.202 1 passed by the High Court in WP No. 1SQ0% of 8031, in the interest of
"Hustica.

WHEREAS the said oase naming on for hearing on this day and whereas the
High Court upon perusing the alidavit Held | merein and the order of High Court
dated 4.08. 20238 made hersin and upon hearing the arguments of Sn Bokke
Satyanarayan Mamia, Advonate for the Pelttioner and Gri Kiran Kumar
Vadlamudi, Advocate for the Respondent Nos.t & 3 and Sa D.Sourl Babu,

Advocate for the Resnondent Nos.3 & 4 and Sd VAs hok Ram. Acivvocate for the

"BC Ro 1708 of 2032:

Sehwveean
Chekur Ramesh Babu Sfo Ral
Karmibhampadu, Vatsaval Mar

cd about 47 years, Rfo
ef Krishnal Distrast
Fatitionar

1. Shr Gopaia Krishna Dewadl, Pre iy Working as Principal Secretary ta
Government Panchayat URS) af urat Develonmant Departmen,
Government of Andhra Pradesh Secretarial, Velaganudi, Amaravati,
Guntur Distr,
Shri Kona Sasidher, Presently Working as The Coruniasioner, Panchayat
Raj and Rural Develonmant Bepal mer ny, Govamment of Andhra Pradash,
Tad? PYS loon, Pathuru Cross Road, NH ~18, Service Read, Tadepailli,
tsuntur CNstricy,
_S. Shri Akkinen! Venkaleswara Rao, Pre
Engineer Paric "hye May Deparin 'Via AYE awades, 'NTR District
&. Shak Mastan Vall, Presently wong aS = Panchaya i peceety
Kembamnradu Grar napanche nie
Krishna District

oo MOS PONGAN{S

Whereas the petifioner has: gresented this Contempt case under Sections 10
io TZ of the Contempt of Court ris Act, YO? qd, through his counsel Mr WAL SURYA
DATTU praying the High C ourt fo gunish the Confemnors/regpondents herein, for
their wilhid and intentional disobedience of the orders dated 05.10.9024 passed

by the High Court in WP No. 20898 of 2027, in the interest of justice.

WHEREAS the sail case coming o
High Court upon perusing the affidavit held | herein and the On 'det t of Hig Court
dated 14.08.2092 made herein ang upan fearing the arguments "of Sri
VON A Surya Datty, Adve ora e for the Petifioner and Sri Kiran Kumar Vac! iamud),
Advocate for the Res pond Yio:

~€C.No. 2187 of 2024:

Rehvean:
Katia Ramutu, Svo. Vankai ah, fee about 78 years, Occ, Business.
H/o. Ramac chandraguram viage, Vataeval Mandal, Krishna District
Fetltianer
AND

1. St Gopala Krishna Dwivedi, Svo Net Known, Presently Working as
Principal Seorstary to Government, Pan wchayal Raj and Rural
Development Department, Seorsfariat, Ve siggapud), Amaravatl, Guntur
District,

S. 8rlKona Sasidhar, Sia Ne hoo Presently Working ag Commissioner

- for Panchayat Raj a and Rural | went Deoartment, Government of
Andhra Pradesh, NH. 16, Tadapes 1, Guntur Cisirick

3. SridNivas, S'o. Not Know Bras ently ¥ Yorking as District Collector
ve snchayat ¥ Ving), Kri chne 5 Distt at Machiioainarn,

4, JG.V¥ Suryanarayana, Svo.Not Known, P Cresently | Working as The
programme Officer, Under MGNREGS ocheme, Ofo PO DAA A

Mahe endranagar, Gall apd . Mlayawada, Krishna District-seqo4g
5. SrAVenkeleswararac, Sfo. Not Known, Prese antly Working as Executive
Engineer (FRI, Sundar & cad, Gor. PVD Grounds, Vilayawada City,
Krishna Di strict, ,
S. SriAthukurl, Sravan Kumar, Sin Ne 4 Rnown, Presently Wo king as
Paniohayat Secretary (Special Offoee~Cray £ "xtension 'Of cer, Under

JONG

MONREGS Scheme, Grandai Gramepanchayal, Jaggaliahpeta Mandal,
Mrishing [istrict

Sr. Oharannvir Jha, Sioa Not Known, Presently Working as Director of
Mahamatna Gandhi-National Rural Ernoloyment Guarantee Sc "heme,
Ministry of Rural Devel iapment, Government of India, Krishi Bhavan, New
Delhi.

Respondents

WHEREAS the petitioners have presenied under Sectlans 16 ta 12 of the
Garfempt of Courts Act, 1874, the above case through his cou nae
VOINVUSURYA DATTU, praying the High Court fo punish the respondents for t
willful disobedience of order dated OF 10.2021 passed in WP. No. 24149 0 2031
in the interest of lusting:

WHEREAS the said oase ooming on for orders as te admission an this day
and whereas the High Court, upon perusing the affidavit Med therein, and the
order of the High Court dated 27.18.2021, 19.04.2022 & 19.08.2022 made herein
and upon hearing the arguimants of SRI VIN SURYA DATTU Advocate for the
nettioner, andi SRI KIRAN KUMAR VADLA \AILIDN for Respondent Noi, 3, 8 ane
SREPROTL REDDY far Responds mi Nod

GO Ne 2154 of 2021:

Seiveen :
M. Kotaigh Choudary, S/a. Nageswara Rao, aged 25 yeas, Qeo > Cullvetion
Ro. Alboyinapalam Vilaga, Nuzendia Mandal, Guntur Distriot.
_. Petitioner.
AND
y, Kona $ asidhar, The Cornrnissionar of Panchayat Ral, Andhra Pradesh,
' Viayawaca, Krishna Oistrict.
2. Gh. Vankale Ran, Panchayat Searetary, Mutharajuvarinalem Gram
Panchayat, Nuzercdiia Mandal, Guritur District.
Shameher Singh Rawat, Princinal Secretary, Finance Department,
' Government of Andhra Pradesh, Secretariat Bulidings, Amaravall,
Velagapud), Guntur District.
(RO inpleaded as per Gourl order dt 25/04/2022 vide LANo. 7 of 2022 _
in CC No. S184 of 2027}

_ Respondents.

WHE REAS the Pet sioner hes oresented this Contempt Case under
Sections 78 fo 2 af the Contemmt of Qourts Act T9°q, through his counsel
SD. Krishna Murthy, praying that this Hon'ble High Court may be pleased fo
punish the respondents for contamp stot count fer wilfully and deliberately violating
the orders of this Horn'kis Court made in WLELNo. 19088 of 2024 dated 'OS. 40.
WHEREAS the said cage coming on for hearing on this day and whereas the
High Court upon perusing the afidayil fedd herein and the order of Hi igh Court
dated 27.12.2021 & 25.04. 2022 made herein and upon hearing the arguments of
Si DJKdshna Murthy, Advorate for ihe Patt joner and OS dram Kumar
Vadiarnudi, Advocate for the Respondent No.1 and Sri Kot Raddy, Advocate for
the Respondent No. and Sri V_Ashok Ram, Advooate for the Raspondent Nao:

¥,

CONG. 1S of 2022:

Retween:

Parnmasanl Nageswara Rac, Sfo Venkalapathl, aged about O4 years, R/o DLN.
1.2494, Vaddemaunia Vilage, Bollapall Mandal, Guntur District.

Fetttionaer

AND

1. GE Dwivedi, Father's name not known to peliiioner, now warking as
Principal Secretary Panchayat Rap and Rural Development, Mate
Secretariat, Velaganuc! Vilage, Thulluru vee Gurtur District.

s. 8.8. Rawat, Father's name not known } to pelitianer, mow working as

. Principal Secretary Fi} Finance, State Secretarial, Vela gapudl Vilage,
Thulluru Mandal, Sur fur ON

S. Vivek Yadav, Fathers narie not kriown ip petiticner, now working as

District Collector, Guntur

Respondents / Gontamnors

#VHEREAS the ef atitoner has oresented under Sections 10 to 12 of the

above case fhrough hls counsel Sn
ying the High Court to 5: uTHsh the responde ants
herein, for not campiying the: order df. O5.10. 20241 of the H figh Court passed iy
WPL No. 18708 of 2027, in the inferest of justic

wh
oat
&
345
bas
s
"
ie

ay
wo
og
& ,
2

ey
@

WHEREAS the said case coming on for hearing an this day and where
high Court UDGN perusing the & affidavit fleld nerein and the order of High C Co mur
dated 68.04 202 ee 'ade herein and upon hearing the arguments of Sri
Venkateswariu Kolla, Advocate for the Petitioner and Sri Kiran Kumar Vadia aud,
Advocsia for the Raspondent Nos.4 &3 3 and Sri Gorumeti Srinivas, Advocate for
the Respondent No.2:

LO NOAT of 2022:

Sehween:

Jayapaia Govind Nayak, Sfo Savya Nayak, Aged 38 years, Rio Sugall Colony,

Remidicherla Vilage, Bollapalll Mandal, Guntur District.
Petitioner

AND

1. GR Dwivedi, Father's marne not known fo pat loner, now working as

Frincipal Secretary Panchayat na and Rural Development, Stata

Secretariat, Velagapudi Vilage, Thulluru Mandal, Guntur District,

5.5 Rawat, Father's name net Row fo petitioner, now working as

Frincipal Secrstary Sinan te Secretariat, Velagapuci Vi Higgs,

Yhufuru Mandal Guntur District,

3. Vivek Yadav, Father's name not known fo peliiioner, now warking as

District Collector Guntur,

w>
&
apt
eh a,
i

Respondents / Conmtemnars

WHEREAS the petitioner has presented under Sections 10 to 12 of the
Contempt of Courts Act, HPI, the above case throu igh AR counsel Sri
NENKATESWA\ RLU ROLLA praying ihe f High Wourl to punish the respondents
herein, 3 or net complying if « orcer dh 21.10.2027 of the High Court passed in
ARP. No. TESS of 2027, In the Interest of justice

WHEREAS the said case coming or for hear hg on this day and whereas the
High Court upon perusing the affidavit Seid herein and the « oder of High Court

dated G68.04. 2022 made Ferein an ypan Rearing the arguments of Sri
itioner and Sri Kiran Kumar Vad! larry,

NS
Venkateswarlu Kofla, Advocate for the Pe
Advocate for the Respondent Nos.1 & 3 and SH Dommet Srinivas, Advocate for
the Respondent Not:

&CC.No 1488 of 2022:

Between:
Mupparaju Venkateswariu, S/o. Kondalah, Aged 55 Years. Goo: Ex-Sur

ce: bx-urpanch
Po. Angirekulanadu VE Hage, Lingasamudram Mandal Prakasam District.

. Paetiiener

tno

AND
i. Gopal Krishna Dwivedi, Sfo. Not Known, Working as Principal Secretary to
Goverment, Pancha ayat ra and Rural Development DReparinient,
Secretariat, Velaqapucdl, Amearavell, 'suntan D Natciat,
2, Sr Kona Saeidhar, Sic, Not Known, Working as Commissioner,
. Panchayat Rai and Rut ral Develny nment Department, Government of
Andhra Pracesh, NH -15, Ta adepall, Cuniur District.
a. SH AS Dinesh Kumar, slo, Not Known, Working as (Nstriet Collector
. (Panchayat Wing), Prak akasain District at Ongale,
4. Sri Seena Reddy, S/o, Not known, Qee: Promct Director, (strict Rural
Develoomant Authority DWAMA Frofent, Py rakasam District af F Onigais.
5. Gi ¥ Koteawara Raa, Sfo. Not known, Qee: Exenutive En QUEREr,
Panchayat Rai and Rural Develanme nt Deparimenl, Kandukur, Prakasarn
Dy iSty Reh
8. Smit. Shai Jaresna, Wo. Nat known, Qce. Panchayat Seorstary,
Angirekulapadu Gram Panchayat, Lingasamudram Ny tandal Prakasa
PHstrich,
. Respondents

WHEREAS the Petitioner Nas oresanied this Conternot Case under
sections 10 to 12 of the Centarnpt of Courts Act 1971, through his counsel M/s
NIMMAGADDA REVATHI, praying that this Hon'ble High Court may be pleased
to punish the respondents herein far their wilful dischecience of the order in
WLPNG.2T71S of 2027 afong with other bath riatters in WP No 16088 of 2024
dated 05.70.2027, an the fle of this Court,

WHERESS the said case samng on far pearing on this day and whereas the
High Court upon perusing t e afidavit field herein and the order of High Oourt
dafed G6.0S.2022 made herein gach upan nearing the 'arguments of Mis
Nivutiagadda Revathi, Advoe eate for the Pefifiener and Sd Kiran Kumar
Vadlamudi, Advocate for the Respondent Nas. & 2 and Sri G.Sourl Babu,
Advasate for the Respondent Ne. and Sri P.Prabhu Dasu, Advocate for the
Respondent No.8 and & Sr Vinod K Reddy, Advocate for the Respendant No.6:

"ES.No. 1490 of 2023:
Setvean:
Aiur Venkala Reddy, S/o. Venkateswara Meddy, aged about 85 years, Rip
Cheieia Vilage, Nakarikallu Mandal, Guntur Distriet, AP.
. Patitionar
AND
1, Sr Gopal Krishna Dwivedi, Princinal Secretary to Government,

Deparment of Fanchayal Ral and Rural Department (ROAD, Sth Block,
' Ground Floar, Raom No. 10 7 AP Secretariat Office, Vv giagapudl, Gurifur.
Cystine.

Sri Shamsher Singh Rawat, Princigal Secretary to Goverment, Finanos
Department, 2nd Block, dst Floar, Roam Ne. 290, A. P Secretariat Office,
Velagapudl, Guntur Distric ok,

3. Sri Vivek Yadav, The (istrict Collecter, Guntur District, Guntur
4. Sa R. Keshav Reddy, The District Panchayat Officer, Guntur, Guntur
Custrict.

5. Sn M. Sallendrs, The Extension OMfioer, Panchayat Raj Department,
Nakarikelu Mandal, Guntur Distr
&. Sr Anpparseo, The Panch yal Se "Hajerla Panchayat, Nakankallu

Mandal, Guntur District, AP.
. SesponcdanisiCaniannors

WHEREAS the pettioner has presents d this case under Sections 14 fo 12
af the Car rampt of Cours Act TP, tare igh fis counsed Sri on invasa Rac
Narra, praying that this Horble High Court may be pleased to punish the

den ar disober dien e and disregard Shown to the Orders dated
hi 2022 passed by {hie Gourt in WUP.NG 84 of 2082, in the interest of justia.

far Rearing on this day and whereas the

Sha tet

WHEREAS the said case © }
High Court upom perusl ag the aliday i Held herein and the order of High Court
dated 08.05.2022 made herein and upon hearing the argurnents of Sri Srinivasa
"Rao Narra, Advocate for the Metitioner and Sri Kiran Ri urtiat Vadiamudi, Advocate
for ihe Respondent Not and Sri V_Asi nok Ram, Advonate for ih fw Respondent
No.2 and Sri T.Pabhu Das, Aclvorate for the Responde ri Nos 3 3&4 and Sr LRot
Reddy, Advocate for the Resnoncdant Nos.S &

g
we
we
wet
oye

mg Oy

es igs
_-- &%

poy Pe
g

"EO Na 1484 of 2022:

Seiween> ae -
Nallati Subbaran, Sfo. Gangalah, aged about 48 years, Rio, 15-6/1, Nethall
. Nagar, Piduguraiia, Piduguralls Mandal, Guntur Distr nt AR,
Paiivionar
AND

t. Gapal Krishna Owivedi, Principal Secretary to Government, De ree a
Panchayat Raj and Rural Deparimant (RO, St Block, Ground Fle
_ Room Ns, 107, AP Secretariat Ofica, Velagapudi, Guntur District,
s. Syi Shameher Singh Rawat, Prine ipal Secreta: ry i Government, Finance
Departns ent, 2° Blook, 1% Floor, Room No. 286, AP Secretarat Office,
Velagapudi, Guntur 4 stnct
3S. Sn Vivek Yaday, The Distr
4. on fs. Brahmaiah, The |
Jepariment, Gurtur, (yu
S. Sr oh. & Subbarayudy,
Narasargonel, Guntur Dk
3. Sri K. Kotesweara Rag, rhe Pa
Piduguralia Manca! Guntur (Noth

"Hector, Guntur District, Guntur,
Super intending Engineer, Panchayat Raj

iviuy OMs

ke
"seed

oy po
Re be ¥ Sie
TANS ke

GINS, Panchayat Rap Division,

syal Seoretary, Julakallu Panchayat,
Respondenta/Cantemnors

. WHEREAS the peliicners have presented under Sections 10 to 12 of the
Ganismot of Courts Act, 1974, the shove case ihrough Ais counsel SR!
SRINIVASA RAQ NASR RA, oraying the High Court fo punish them fer udfer

disobedience and disregard shown to the Orders passed by this Court dated
14.02. 2028 passed in WER Na a7 as o 2023

WHEREAS the said case coming on for hearing on this day and whersas the
High Court "pan * perusing the aida ' fane Aerein and the ander of High Goaurt

iS
dated O8.05.8 é made | nerain and upon Nearing the arguments of Si Srinivasa
Rao Narra, Advooa aie for the Patiioner anc Sri

¥
eend
se

ori Kiran Kurnar Vadiamudi, Adgyacats
for the Respondent Nos.) & 3 and Sri V.Ashok Rar, Advocate for the
Respondent No.2 and Sr}. Koti Reddy, Advocate for the Respondent No.6

"ee. No.1498 of 2092:

Boelvean:
Ninnera Sudhakar Rao, Sis. Kandalah, Aged 52 Years,
Rudrasota Vilage, Kavall Mandal, S.P.S_R Nellore Cistrict,

ee: Business, Rio.

» Petitioner
_ AND

1. Sri Gopal Krishna Dadvecd, Svo. Net Known, Working as Principal
Secratary fo Gavemment, P anchayat Raj and Rural Development
Deparment, Secretarial, Velagapud), Amma raveb, Guntur Distr et

4. Sn Kona Sasithar, S/o. Not Ariown, Working es Cornmissione
Panchayat Ral and Rural D evelopment Depa: iment, Government of
Andhra Pracesh, NH 18) Tadep aif, Ssuntur District.

S. Sri VON Chekradhar Bab avo. Not Known, Working as Digtvet fo Hector,

S.PLS.R Nellore District at Nefore.

toot

4, Sr AJ Ravi kumar, S/o. Not KreAW, Gino.
Raj, Naval Cluster, Savall, 8. PS. 8 Netio
& Sik Venkateswara, Sin, Not Knov 6, Occ. Deputy Executive Engin

ixacutive Engineer, Panchayat
ore District,

PRI Sub Division, Kavall, S.P.S.8 Nelore District.
§, Sn Sreeram Sreanivasulu, Sia, Not known, Occ, Assistant nn
Engineer, Mandia Prais Parsihad Offies, Kavall, 6.2. S. R Nedore Dis
f. Sr G. Venkateswariu, Sfo. Not Known, Oce. Panch ayat < Secretary,
Rudrakota Gram Panchayat, Savall Mandal S.P.S.R.Nel Hore District.
. STINTS

WHEREAS the Petitioner has. oresanted this Confemoat Case uncer
Sections 10 to 12 of fhe Contempt of Courts Act 1874, through his counsel Als
NUMMAGADOA REVATHI, praying that this ron Ne Nigh Courf rnay be leased
tO punish the respondents herein for their wilful dischedlance of the order In
toted Si i of 2022 along with other batch matters in WP.Noe 10038 of 2024
dated 24.01.2022, on the fle of this Court.

WHEREAS the sak! case com! ing on for hearing on this day and whereas me
High Courlupon perusing the affidavit held herein and the

order of Nagh Cou
Gated O8.05. 2022 made herein and upon hear ing the arguments of Mis
Nimmagadda Revathi Advonate for the Pe toner and Sri Kiran Kumar
Vadiamudi, Arvacete for ihe Responde ent Nos? 2. 4p 8 and a SH T Prabhu Cas,
Adwacate for the Respondent No. and Sn Vinod K Reddy, Advocate for the
Respondent No.7:

CC 1748 of 2022:

Between:
Muram Madhava Reddy, Sfo Ball Rede y¥, Aged abuut 38 years, Ro Srikolanu

Vilage, A.B. Peta Mandal, SPSR Nelore District, AP.

: . . Pethioner
AND

1, Sn Gopal Krishna Dwived! LAS, The State of Andhra Pradesh, Rep. by |
Principal Secretary, Panchayat Rai ane Rural Development Deparment.
Secretarial, Velagapual, Armaravathi, Guntur.

2. Sri Kona Sagidhar LA.S., The Commissioner, Panchayat Raji and Rural
Development Department, near Cross Roads, vacepall i, Guntur Distric

S. SP 6OVON Chakradhar Sabu 1.AS., The District Collector (Panohs ayat
Wing}, SPSR Nediore District, Nellore.

4. Sr T. Balasubramanyam, The Executive Engineer, Panchayat Rai
peneriment, Old 2P Office Compaund, Netlore , SPS Natlore Disirict,

5. Sr G. Suresh Sabu, The vepity Executive Engineer, Panchayat Raj
Den partment, Aimakur Sub-division, Atmakur Mand dal SFPSR Nellore
Distr

8. Sy SK Khadhar Masian, The Agaistant Engineer. Panchayat Ra

Depariment, MPDO Office. Anuma Samudram Peta (MD), SPSR Nellore
» District.
?. Sc V Hari Babu, The Grama Panchayat, Fop. by its Seoratary, Srikalanu
Vilage and Past, Anume Samucram Peta ( MD}, SPSR Nellore District,
Sr Ghamsher Singh Rawat LAS. The State of Andhra Pradesh rep. by its
Principal Secretary, Finance Denarimart, Sscrefariat, Velagapud),
are ravathi, Guntur District. .
8. Sr Subrahmanyam Viiey Kumar LAS. The Union of india, rep. by itis
Seeratary, Rural Develo sprnent Deperimant, Govt. of india, Krishi Bh AVAN,
Dr, Ralencra Prasad Raad. New Delhi.

40. Sf Narasimha Rao LAS... The Directer, Mahatma Gandhi National Rural
Employment Gu uarantee S Scheme (MGNREGS), N Hinistry of Rural

Development, Govi. of india, Krishi Bhavan, Or. Ralendra Prasad Road,
New Delhi
. Raspondents

viens the Petitioners have preseniad this Certempt Oase unde:
Sections 10 to 12 of fhe Canternot of Courts Act 1874, through their counsel Sri
NUTHALAR ATI | KRISHNA MURTHY, praying that this Hon'ble High Court may
e pleased to punish the reapondents herein for their willful violation of the order

¥ ay eoe3-

in WP No $96 of 2022 dated TF. O41 2023

WHEREAS the said case ca iming on for hearin ng on this day and whereas the
righ Court upon perusing the lavi field Aerein and the arder of High Court
dated 17.08.2082 made ferein and upon hearing the arguments of Sr
Nuthalapali Krishna Murihy, Advocate for the Petitioner and on Sifan Kumar
Vadlamudl, Advaoate far the Resnec onda Nos.) 1 & S and Sd DoSeurl Babu,
Advocate for the Respondent Nod and Sd VAshok Ram, Advocate for the
Respandent No.2:

CONe. 2184 of 2032:

Behvesn:
Panta Tirupall Rac, S/o, Narasamnaidu, aged about 64 years, Rio. A

Venkampeta Vilage and Gramapanchayat, Makkuva Mandal, Visi armagaram
Prstrict, AP. '
Petitioner
AND .

1. Sri Gopal Krishna Dwivedi, The State of Andhra Pradesh, Rep by is
Principal Sacretary, Depar "rent tof Panchayat Rai and Rural Depsriment
(RD, Secretariat, Velagapuci, Guntur (Metrict

. Sr Shamsher Singh Rawal, The State of Andhra Prad esh, Rep. by

Pringipal Secrefary, Finance Department, Secretariat, Vela agaspudi, Guntur

District ,

The Commissioner of Panchayat Raj and Rural Develoomant,

Government af Andhra Pradesh, O.No. 12-47, PYS icon, Pathuru Cross

Road, Tadepalll, Araravathi, Guntur District, AP.

4. The Mandal Parishad Daveloament Officer, Curn Snecial OF icer,
Kasipatnam Gramapanchayath, Makkuva Mandal, Vizianagaram (istrict,
ALP,

Respondenis/Cantemnors

WHEREAS the .Pefifioner has pres santed this Cantempt Case under
Sections 1 fo 12 of the Contempt a of Court Act 1974, through his counsel Sri
ees 3A RAG NARRA, praying the High Court to punish the Respondents
herein, for thelr utler disohedience and cisragard shown to the orders mn WYP
en 1287 af 2028 dated 16.04 2022:

WHEREAS the said case on orrnng on for hearing an this day and whereas
the. High Court upon perusing the affidavit Held herain and upon Hearing the
argumenis of Sr Srinivasa Rao Narra, Advocste far the Petitioner:

The Court made the following
COMMON ORDER:

"Fost ali the contempt casas an 09.09.2029, Appearance of the Officers to present before this Court in thase conienipt cases is dispensed | wih, G8 the date of pronouncement of orders."

Say. E.Kameswara Rao DEPUTY REGISTRAR TRUS COPYH SECTION OFFICER To, J. Sn Gopal Krishna Owivedi, Sfo. Not Known, We Grsing as Principal Secretary to Government, Panchayat Rapand Rural Development Dapartnent, Secretariat, Valaganudi, Amaravali, Guntur Oistrict, Sd Kartkeya Misra, Sis. Nef Known, We rking as CNstrict Callector (Panchayat Wing), Wast Gadavarl at Elucu,

3. Sr K.S.S.Srinivas, S/o. Not known, Coo. Executive Engineer, PR Department, Rluru, West Godavari (istrict,

4. Se GVSE Chow dary, Sfo. Not Known Gea. Asal istani Executive Engineer, Mandal Exenutive O8f ice, MPP, Denduluru, West Godavari (Netict.

5%. Sri D.Laets nae Sic. Not 8s nown, Oco. Bapuk y Execulive Engineer, PRI Sub Division, MPO Of; ioe, Eluru, Weat Godavari District, S. Mr KV N, ¢ Chakradha ar Babu LAS. oe Uietrict Collector (Panchayat ASR a) SPSR Nellore Disirict at Nellor

7. MrT. Subba Rao, Executive Erigin oer PRI Denartment, Nalora, SPSR Nellore District,

8. Mr NV, Subba Reddy, Deputy Executive Engineer, PRI Gepartment, : anes ur, SPSR Nellore District, Mr. Tirurmalayya, Assistant Enginesr, Manda! Praja Parishad, Atrakur, & Teka Manal, SPSR Nallore District.

Mr V. Hazarat Babu, Secretary, Anparacpalarn Gram Panchayal, Apparaonaienm Village, Atmakur Mandal, SPSR Nellore District.

11. Sn Shamsher Singh Rawat, Principal Secratary to Government, Finance ~ Chapartment, 2nd Block, fai Floor, Room No. 290, AP Secretariat Office, Yelagapudi, Guntur District.

12.57 Taj Ram, The Pay and Accounts Officer, Gavernmen{ of Incis, Ministry af Rural Development, Rishi Shavan, New Delhi. 3.5n Vivek Yadav, The Distr of Collector, Gurtur aoe Sunt, 14, Sr. Dova Chaitan Wa, Chief Executive OG icer, Alia Par 'shad, Negsrampalam, Guntur, Guntur District, 15.8r. R. Kesava Reddy, The Distinct Panchayat Officer, Guntur, Guntur Cistict.

16.Sn, Adiyanath Oas, Special Chief Secretary io Government, The State of Andhra Pradesh, (Rural Development, Secretariat, Velagapudi, Guntur ' Distict.

wh oa

17.Sn. Nagendra Nath Sinha, Union of india, Rep. by its Secretary Ministry of ae Oevelorenant, Krishi Bhavan, New Delhi,

18. Sri. Ashok Kumar, The Pay and Accounts Officer, Government of india, Mi inistry of Rural Development, Wrishi Bhavan, New Delhi:

'8.Sn dU. Nivas, The District Collactor, Callectorate Office, Machiinainam, Mrishna Disttet AP.

20. Sr MM. Erra Swamy, The Superintending Engineer, Panchayat Raj Daparimant, Vilay we Mshria Di ee? ALP,

27.Sri Me, Alesmudiah, The Executive Engineer, PR] Civieion, Machilipainam, Krishna Diatricf AP.

22.5n, KV Someswara Rao, The Pane hayal Secretary, Oalloarru Vilage, Santasala Mandal, Krishna District, AP.

23.Sr, Venkat Ratnam, The Panchayat Secretary, Dokiparru Vilage, Qudlavalleru Mandal, Krishna District, AP.

24 Sr Seana Raddy, Project Director, [istrict Rural Develooment Authorlly OWAMA Proiect, Prakasarn District af Qngals.

20. Sti LL Vilay Kumar, Executive Enginesr, Panchayat Ral and Rural Caveloprment Ok epane an, Garthapeta, Ongnle, Prakasam Distric §. Shisash Lathkar LAS, Workh ing as District ve eee Srikakulam District. 7 HBarma Rao, S/o. dan ngamayya. Working as Pract Drector, Distiat Water Management Agency, S rikasulam Di strict 2S. VUVLR. Krishnafiuna, Sfa Venkata ramana, Working as Execute Engineer, Panchayat Rai Deparment, Rs aiakonda Divis an, Srikakulam PHsivict, $. Sr Manohar Reddy, Exeout 38, 89, v Prasanna Venkata:

46 Sr. = Vewra Drahmam, S¥o. Net Krio F Ag .N Bhaskara Rac, Sio.Not Known, Working as Junior Enginean Mandal Engineering Officer, Panonhayat Rai De sarment, 'Clo. Maniial Praja Parishad, LN Peta Mandal, Srkakuiam 0] eee .& Raliprasada Raa, Sfa, R: Chittib abu, Working as Mandal Parighad Development Officer, Mancal Praia a Paris had, LN Peta Mandal, Srikakulam Distric i. K Prasada Rao, Slo. K Venkata Rao, worn as Panchayat Secretary, Yambaram Gram Panchayat, LN Pets Mandal, Srikakulam District.

s.Gr K. Mahendra, Panchayat Sec oer. Piro shanuthala Gram Panchayal, Nuszendis Mandal, Guntur Districl (R-8 Sn A. Ven eateswararaa, SNeacuhve Engineer (PRD, Burncar Road, Opp PYVD Grounds, Vilayawada hy, Krishna District. fa "00 % me ok 34,8. Yedukondalu, } Panchayath Secretary Panchayath, Penuganchiproly Maral, Krishna District.

.Nafani Narasimha Rac, Panchayath Secretary, Far Mundiapadu Grama . Panchayath, Panuge ANCAIPTS iu Mandal, ist yng District.

e Aufhoriiy- curn- Panchayat Secretary, vanchayat Tat! tupadu Mandal, Prakesarn a for Thothacharia Grame Seelhanaguiavaram Gram | Distict Sr Thatkonda Anjaneyulu Fanchyal, Taduosdu Man Godavari at Eluru .

rh Vinadkurmar Dagan Panchayat Padapadu Vilage & Mandal, West

1. O Nan Kiran, S/o not kneawn, Acec about t not k kn own ., Presently Working as Distint Ces factor, Kakinada, Fast Gorlavari Distric ML MUSrinivas, S/o mot known, Aged about Major, nrese: nly working as Superintendent Engineer, Panchayath Raj Cirle Offes, Kakinada, East davari District Sn AE. Vara Prasad, Sio not known, Aged about Major, Presently working 8S Executive Ege MReY, Panchayat { OMSENT,. Rajaina i Custrict.

13. Sri Sham Sher § singh Rawa {, So. Not Known Y, aged sboul Major, Presently working os a Princinie Searetary, Finance Desariment, ' Secretariat Bulldings Velagapudl, yee Smita. Sirisha, (vo. Wiis. nat known, Age ed about Many, Presently workiig as Secretary, Gnadepail Gramapanchayat, Gandegalll Mandal, east Ge odavari District.

i. N. Veara Venkata Satyanaraya:

Presently v WOrKING as Godavarl Distrs St. "Kak "HBS <2, ae See Recsy ra, SA. Not kr fawn, aged abs ; Chief Executive Officer, Gus Praia Pars had "East kinad f2.

wh, aged about Marar, Presantly working as Secretary, Katravulapalli Gramapane chayatl Rep, Secretary, Jaggampets Mandal, East Godavari | Distiict SAT, Gani Reddy Executive Engineer, PR Ciy Distro, mi ®, Nagamari, Panch:

Gampalagt ier Vandal, Saligpogu Renuka, Wie. : @ Sarpanch, Vulukuru Gram Panchayat, Vutukure Vilsos , Garry adem Mandal, Krishna District. Sr G. Mutyam Babu, Executive Engineer PRI Division Guntur, Guntur Ciatric'.

57. Sri 0. Sivaiah, The Assis stant Engineer, FRI Gepariment, MPO Ofna, ~ See ghed ko eats we mn, Nuzvid, rishne Vutukuru Vilage, Sationanalll Mandal, Guntur Oisirict, ri TV. Krishna, The Sec lary Pakalapad u Gram Panoshayat, Pakalagadu Vilage, Saton rapalll Mandal, Guntur District.

$3.31 Srinu Babu, Andugulapadu Grama Panchayat, Rep by Panchayat Secretary, Andugulanadu Panchayat, Vinukonda Mandal, Guntur District, AP, * i Vecra Raju, Sis. Not Known, Aged about Major, Presently orking as Secretary, J. Nothuru Gramapanchayat, . laggampeta Mandal, b East 'Gods var District

58. Sr_Ghaik Umar All Basha, Slo Net Known, Pre sently working a8 Panchayat Seoretary-Cum Special ONicarCun-Extansion Officer, Kongyanaiem Gramapanchayat, Under Mahaima Gandhi National Rural Employment suaren's ee NEONREG + Scheme, Chrantralanpadu Mandal, i. mhina Distric .

ri. Madha Sal Ram, Svo.Not Known, Presently working as Panchayat retary-Cum Special CHfioar-Cur-Extension Officer, Bot pballapadu srarn Garam Panchayat under Mahatma Gandhi National Rural Employment Guarantes MONRES Scheme, Chandralgoadu Mandal, Krishna District, O?. Sri, T.Veerabharira Rao, S/o Net Known, Munchintala Grarn Panchayat and Anigandianadu Gramapanchayat, Pen ftugancninroig Mansal urver Mahaime Gandhi National Rural Employment Guarantee MGNREG ocheme, Krishna District b8.Smi Kk. Naga Rant, Thurlapactu Gram Panchayal, under Mahatma Gandhi Nationa! Rural Employrnent varanies MGNREG Scherne, Ghandarl lapadu Mandal, Krishna District.

a9. Smit. Padmala, Wo. Not Known, Present! ty Working as Mandal Parishad Development Cfficar, Penuganchiorau Mandal, Krishna District.

80. Sri. N Srinivasa Rao, Sio.Not Knawn n, Presently Working ae Engineering Consulant, Feniganchiproe Mandal, Under MONREGS Scheme for Penuganchioraly Mandal, Krishna Gistrict.

61. Sr.Ch.V.N. Malleswararas, Slo. Nof Kno SAW, tT asenily Working as Director of Pay and Accaunte, Works Accounts, Finance Department, Anianeya Towers, Ibrahimoainam, Krishna Ois sich.

O2. Sn Nala Narasimha Rac, S/o. Not Known, Presently Working as Panchayat Secratary, Perruganchipralu Gi ramapanchayat, . Penuganchipralu village and Mandal, Krishna Oistrict.

63. Gri Veer rabhadra Rao, So. Not Known, Presently Wo ne Secretary, An igandlapadu Gramapanc) 'ey mf, Anigandiag * Penuganchin oly Mandal, Kashna Distr

84. SrLOQmar Al Pasha, Slo Not} XAOwn, Bre ras ently Working as Panchayat Secretary, Gudimetia Gramapanchayal, Under Mahatma Gandhi National Rural Employment-Guarantee Scheme, Chandralagadu Mandal, Krishna District Sf 85S PF. Srikanil 3, Sfo Not Known Presently working as Secretary to Maki Repel Grama Panchayat, Keanna Uistrict, Andhra Pradesh.

$8.Sn VIN Chakradhar Sabu, S/o. Nof Known, Working as District Ocllector, S.P.S..Nalfore District at Nallors.

87 Sri ALL Raw Kumar, Sic ao Known, Occ. Executive Engineer, Panchayat Raj, Kavall, S.P.S.R. Nellore Distric

88. Sh Ravishandra, Sic. Not Known, Ove. Panchayat Secretary, Gowravaram Gram Panchayat, Kava Mandal, 8.P.S.R.Nellore District.

68. Sr E Venkateswariu, S/o. Net Rriown, Occ. Deanuly Executive Engineer, PRI Sub Division, Kavall, 8.5.2 Nellore District,

70. Sri Srseram Srean wasule, Séc, Not Sacayn, Cine. Assistant Executive Engineer, Mancdia Praia Parsihad Office, Navall, 9. PSR Nellore District.

7). Sr G Venketeswarlu, ne Not Knawn, Occ. Panchayat Secretary, Rucrskota Gram Panchayat, Naval Mandal, §.F SK Netlore D Se

72. Or Malikariuna, Sio. Net Known, Work! ing as Disin ict Colles {Panchayat Wing), Visakhapatnam at Visa shapatnarn

73. SH Krishna Reddy, Sia, Not! known, Occ. Executive Enginear, PRE Division Miahaira Gandhi National & ai Epic symment Suara wes ASNRES. Soheme, Vi sakhapatnam Dis st cf at Visakhapatnam.

74. Smt Rarna [ Dev Panshaya at Se orstary, Chenchuganipalem Gram Panchayat, henchugan upalam Vilage, KavaliMarncdal, SPOR Nehore District .

ae mOge th a e2 .

al th tad Go 7A. Mr N. Xrishnalah, Panchayat Seer pet Batrakagollu Gram Panchayat, Batrakagoliu Vilage, AlurMandal, SPSR Nellore District. 7? Mr Abdulé aheet, Pancha ayat Secreta ary, Furini Gram Panchayat, Purin) waL Village, AlfurMandal, SPSR Nellore District

73. Mr we Kr ishna, Panchayat Secretary, Iskapalll Gram Panchayat, igkanalll Vilage, Al 'urMandal, SPOR sels ore Deatrict.

POSH y. By rasamia Venkatesh, Slo, Net Known , Working as District Collector, Eluru, Eluru Chstrict #0. Gn Tatiparthi Sani Reddy, S/o. Not Known, Working as Executive ' Engineer, PRI Division Mahatma Gandhi National Rural Employment Guarantes MONREG Scheme, Nusvid, Eluru [Nstrict. St. Sri Raghu Rar, Sio. Not known, Ove Depuly Executive Engineer, PR}

-- Sub Chvision, Nuevie, Eluru Distr

82. Sri Narasimha Rao, S/o. Not known, Oce Agsistant Engineer, Mop Office, Musunuru Mandal, Eluru Ohetrict.

83. 8rmnt MGravathi, Wo. Not known, Occ Panchayat Secretary, Chekkapaill Gram Panchayat, Musunuru Mandal, Eluru District, 84 Sri A. GS. Dinesh Kusnar, S/o. Not Kriown, Working as District Collector (Panchayat Wing), Prakasat am District af Onna.

88. Smit Tanuja, Panchayat Secretary, Graddagunia Gram Panchayat, Graddagunia Vilage, Allur Mandal, aPSR Nellore District.

86. KurvSmt K, Suk a. WiDIe. rot knawn, Aged abaut Major, Presently working as District Gdllestor, » Kakinada Distr ict, Kakinda. (Earlier East Gadavari Uistrict, Kakinaria}

87. Sri. M Srinivas, Sfo not known, Aged about Major, presently working as Superintendent Engineer, Panch: ayath Raj Circle Office, Kakinada, Kakinada Oistiot, (Earier East Godavari CX ot, Kakinada) §3.Y. Ganesh Babu, sfo.net snown, Aged about Malo or, Presently working as Secretary, Jaggampeta Gram ba annhayal, jaggampeta Mandal, Kakinada District. (Earlier East Godavari District So. KunvSmi. Tarangini, Wilve. not ng awn, Aged. about Maior, Presently Working as Secretary, K. Gopalanu rar Gramapanchayat, Gandepatii Mandal, Kakinada District. (arier hast Sodavarl District,

20. Sar Akkinenl Vi ankateswara R Nao, Frasentiy working as Executive Engineer Panchyath Raj Department, Wiayawada, NTR Cystrict ot. Shaik Mastan Vail, Presently working as Fanchayst Seorstary Kambarnpadu Gramapanchyath, | Lambampadu Vilage, Vatsaval Mandal Kris shina Oustrict

82. SG. ¥ Suryanarayana, S/o. Not Known, Fresenily Working as The Progranune Ofioer, Under MONREGS Scheme, Ofo. PLD OWMA, Mahendranagar, Goll ape idi, Vlayawada, Krishna Cetrich 520042

83. Sri Athukurl, Sravan Kuma 8 '9, Not Knows m, Presently Working as Panchayat Secretary (Special Oficer-Ouor€ xfension Offcer}, Under MGNREGS Scheme. Grandal rar mapan chayal, Jsggaiahpata Mandal, Krishna District S4.5n. Ohararivir Jha, Sio.Not Knawn, Py resently Working as Diractor of _Mahamaima Gandhi-Nationsl Rural &} mployment Guarantee Scheme, Minisiry of Rural Developrnent, Government of Inc 9a, Krish! Bhavan, Naw Delhi,

40. Kong Sasidhar, The Commissioner of Panchayat Raj, Andhra Pradesh, Viayawaca, Krishna District.

20.0h. Venkata Rao, Panchayat Sect iis Mutharajuvarl oalern Gram Panchayat, Nuzendia Mandal, Guntur District, "t HAS Dinesh Kumar, S/o. Not K KGW, Wo king as District Collactor Panchayat Wing}, Prakasarn C District at Ongols,

98. any. Koteswara Meo, S/o. Nat known, Clon: Executive Engineer, Panchayat Raj and Rural Devélopment Deparment, Sandukur, Prakasam District.

99. Smt. Shaik Jarsen a Wie. b Not known, Ooo. Panchayat Seorstary, Angirekujanadau Gram Panchayat, Lingasarnudram Mandal, Prakasam District.

IST zg VOd. 2 R. Keshav Reddy, The District Panchayat Officer, Guntur, SSuntuy ps oe ;

Wt 4. Sai hire The Extension Officer, panchayat Ra Departns ent Nakarik kallu Mandal, Guntur District, A

102... Sr Apparaa, The | Panchayat S Sacretary, Che ejerla Panchayat, Nakarikallu Mandal, Guntur esieet AP.

7O2. SG. Srahmaiah, The Superintending Engineer, Panchayat Ray Ospartrnent, Guntur, Guntur Di ie ict, ALP . O04. Sr Oh. Subbarayudu, The Exacutt ve Engineer, Panchayat Raj Civision, Narasaracpet, Guntur District, ALP.

15, Si K. Keteswara Rao, The Panchayat Secretary, Julakailu Panchayal, Piduguralla Mandal, Guntur District, AP.

406. Sri Sreeram Sreenivasulu, Sfo. Not smoawn, Gee. Assistant Executive Enginesr, Mandia Prais a Parsihad Office, Kavah, &.P.S.R Netfore Cietict.

VOY. Sr T Balasubramanyam, The Executive Enginger, Panchayat Raj Depariment, Old ZF CHfiee C sompound, | Nellore, SPSR Nel fore District

308. > Sri G.Suresh Babu, The Oenuty Executive &: iene Panchayat nal Department, At imakur Sub-division, Atmakur Mandal, SPSR Nellore District

708. Sri SK. Khadhar Mastan, The Assis ni Engineer. Panchayat Raj Department, MP DO Office. Anuma Sarmnatram Peta (WD), SPSR Nellore Distinct, YO. SV Hari Babu, The Grama Pane Hayat, rep. by ds Secretary, Srikolanu Vilage and Post, Anuma Samudrarn Peta (MD), SPSR Nellore District

44. aT Sub bratynanyam \ilay Kumar £808. The Union of India, rep. by aS Secretary Rural Development De eparimant, Govt. of india, Krishi Shavan Or, Rapsncra Prasad Road. New Delhi

442. SH Narasimha Rao LAS., The @ Director, Mahatna Gandhi National Burai Employment Guarantee Scheme (MGNREGS), Ministry of Rural Development, Govt. of India, Krishi Bhavan, Dr. Rajendra Prasad Road, New Delhi

143. he Gamrmissianer of Panchayat Raj and Rural Develooment, Saver amen of Andhra Pradesh, D.No 247, PVS foon, Pathuru Cross Read, Tadepall, Armaravathi, Guntur District, ALB.

48, The Mandal Parishad Development Officer, Cum Special Office Nasipginam Gr ramapanchayath, Makkuva Mandal, Vitianagaram District, AF.

Vth, One CO to Mis Nimmaga aida Ravathi, Agcoate ORL]

348. One OC to Sri-Kiran Kumar Vadiarmnud!, Advocate tie Vy, One OC to Sri Kambhampat! Ramesh Babe Advocate fOPUG] V8. ne OC to Sri Vinod & Reddy, Advocates [OPUC Cp One CO te One SC te é Cine OC ta One CC tos One Co to One GC ta SH Srinivasa Rao Narra, ae fOPUC) iO Suman, Advaoaie fOPUC) "i LKoti Reddy Advyousie rOPUE ay ». SO uur? Babu, Advorate PORUC) mnvas Armbatl, Advocate fOPUC) sathaia Ramesh, Adve cas ane UC} mt, " oF § SB ee:

weg 22 ED ELLE ELLE LOL ELE ine OC to Sri VIN, Suryve Bath, Advocate [DP UC) One CC to Sh i. Prabhu Das, Advocate 10 2PUCT One CO fo Si Rarsesh Babu Tallun, Advecate [OPUCG3 One GC ie Sr ¥. Ashok Ram, Advocate [ORUC) Une OC to Si Srinan, Advocate fORUC) Cine OC to Sri Boksa Satyanarayana Kamla, Advocate HORUC] One (O to Sn T. Verlu Gopal, Advocate [OPUC} } Xy ¥ One CC to Sr OD. Keashna Murthy, Advocate [OPUC} j . One CO to Sri Vankateswarlu Kolla, Advooats [OPUO} One OC ico Sr Dornmeti Srinivas, Advocate [0 IBUCI One CO to Si Nuthalapatl Krishna Murthy, Advocate FOFUG) One spare copy ae an wo MHEGH SOURT DEV J DATED ASOT 2022 NOTE: POST ALL THE CONTEMPT CASES ON 09.09.2022 ORDER CONTEMPT GASE NO: 2180 OF 2021, 280, 278, 304, 486, 887, 776, 880, 934 O34, 942, ONT, 1024, 1094, 1684, 1087, 1058, 4188, 4172, 1204, 1202, 388.

1273, 1282, 4284, 4285, 1286, W288, 12 296, 1207, 1946, 1359, 1403, T4410, 1437, 4475, TAYS, 1478, 1479, 1608, 1835, 4850, 1683, 4703, of 2022 and 2187 of 2021, 21594 of 2024, 13 of 2023, 17 of a0a2, 1488 af 2022, 1490 of 2022, $484 of 2023, 1498 of 2022, 46 of 2022 and 2134 of 2023

Unlock Advanced Research with PRISMAI

Andhra Pradesh High Court - Amravati