Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 5 in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

5. Kinds of pension.

- There will be two kinds of pension viz. (i) Life pension and (ii) "Limited pension". Life pension shall be for life time while Limited pension shall be for a specified period which shall terminate on attainment of age of 20 years by a member of family of destitute or when he starts earning whichever is earlier.