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[Cites 0, Cited by 0] [Section 66(9)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(9)(z) in The Punjab Factory Rules, 1952

(z)A staircase shall not be arranged round a lift shaft unless the latter is totally enclosed by a material having a fire-resistance rating not lower than that of type of construction of the former.