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Supreme Court - Daily Orders

Ramachandrappa vs Manager, Reliance General Insurance ... on 9 March, 2015

Bench: Chief Justice, Sudhansu Jyoti Mukhopadhaya, Arun Mishra

  ITEM NO.52                             COURT NO.1                 SECTION IVA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)...CC No(s). 3935/2015

  (Arising out of impugned final judgment and order dated 26/08/2013
  in MFA No. 8169/2008 passed by the High Court of Karnataka at
  Bangalore)

  RAMACHANDRAPPA AND ORS.                                            Petitioner(s)

                                                VERSUS

  MANAGER, RELIANCE GENERAL
  INSURANCE CO. LTD., AND ANR.                                       Respondent(s)

  (With appln. (s) for c/delay in filing SLP)

  Date : 09/03/2015 This petition was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
                         HON'BLE MR. JUSTICE ARUN MISHRA

  For Petitioner(s)                Mr. Parikshit P. Angadi, Adv.
                                   For Mr. V. N. Raghupathy,Adv.

  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Dismissed on the ground of delay.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.03.11 13:49:29 IST Reason: