Supreme Court - Daily Orders
Ramachandrappa vs Manager, Reliance General Insurance ... on 9 March, 2015
Bench: Chief Justice, Sudhansu Jyoti Mukhopadhaya, Arun Mishra
ITEM NO.52 COURT NO.1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s). 3935/2015
(Arising out of impugned final judgment and order dated 26/08/2013
in MFA No. 8169/2008 passed by the High Court of Karnataka at
Bangalore)
RAMACHANDRAPPA AND ORS. Petitioner(s)
VERSUS
MANAGER, RELIANCE GENERAL
INSURANCE CO. LTD., AND ANR. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 09/03/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Parikshit P. Angadi, Adv.
For Mr. V. N. Raghupathy,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed on the ground of delay.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.03.11 13:49:29 IST Reason: