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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Bihar - Subsection

Section 96(1) in The Bihar irrigation Act, 1997

(1)Every owner whose tank well, pond, spring pond or other reservoir is situated above any irrigation work, shall maintain the bunds and surplussing arrangements of such tank, well pond, spring pond, spring channels or reservoir in a safe and efficient condition.