Section 23(5) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020
(5)All questions which come up before any meeting of the Executive Committeeshall be decided by a majority of the votes of the members present and voting, and, in theevent of an equality of votes, the Chairperson, or in his absence, the person presiding, shallhave and exercise a second or casting vote.
