Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(vii) in Chandigarh Allotment of Plots in Sub-urban Sectors Rules, 1972 (vii)he has not already purchased a site in his own name or in the name of a member of his family in Chandigarh.
