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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(2)(g) in The Tamil Nadu Co-Operative Societies Act, 1983

(g)regulate the manner in which funds may be raised by means of shares or debentures or otherwise and the manner in which fluid resources may be maintained for repayment of deposits;