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NCT Delhi - Section

Section 102A in Delhi Motor Vehicles Rules, 1993

102A. [ Distinctive light on top four corners (not roof) in the exterior of educational institution buses. [Inserted vide notification no. F 21/SECY/STA/97/PF/365 dated 22-06-1998.]

- Amber flashing lights shall be erected of the top four corners (but not on roof) in the exterior of educational institution buses which shall be activated when such a motor vehicle is stopped for mounting or alighting of its occupants.]