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[Cites 0, Cited by 0] [Section 415(1)] [Section 415] [Entire Act]

State of Odisha - Subsection

Section 415(1)(c) in The Orissa Municipal Corporation Act, 2003

(c)set up in any street any scaffold or any temporary erection for the purpose of any work whatsoever, or any posts, bars, rails, boards of other things by way of enclosure, for the purpose of making mortar or depositing bricks, lime,rubbish or other materials.