Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(4) in Agreement Between the Government of the Republic of India and the Government of Australia Concerning Transfer of Sentenced Persons (4)Either Contracting State shall notify the other of any changes of its Competent Authority in writing through diplomatic channels.Article 4
