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[Cites 0, Cited by 1] [Section 10(25)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(25)(i) in The Income Tax Act, 1961

(i)interest on securities which are held by, or are the property of, any provident fund to which the Provident Funds Act, 1925 (19 of 1925), applies, and any capital gains of the fund arising from the sale, exchange or transfer of such securities;